High Courts20 Jun 1910Disposed Of
Kamta Prasad Vs Jodha Singh and Another
Allahabad High Court · 7 Ind. Cas. 99
COURT ARCHIVE
Allahabad High Court judgments, 1910
345 judgments · page 6 of 18
High Courts18 Jun 1910
Thakur Ram Chand and Others Vs Behari and Another
Allahabad High Court · 7 Ind. Cas. 646
High Courts14 Jun 1910Dismissed
Har Chand and Others Vs Kishori Singh and Others
Allahabad High Court · 7 Ind. Cas. 639
High Courts11 Jun 1910Disposed Of
Jagannath Prasad and Others Vs Rustam Ali and Others
Allahabad High Court · 7 Ind. Cas. 98
High Courts11 Jun 1910Dismissed
Behari Lal and Others Vs Shiam Lal
Allahabad High Court · 7 Ind. Cas. 640
High Courts10 Jun 1910Dismissed
Pardas Singh and Another Vs Dwarka Singh and Another
Allahabad High Court · 7 Ind. Cas. 50
High Courts10 Jun 1910Dismissed
Lala Narsingh Parshad Vs Shiva Tahal Rai and Others
Allahabad High Court · 7 Ind. Cas. 573
High Courts10 Jun 1910Disposed Of
Dirgpal Singh Vs Surat Upadhia and Another
Allahabad High Court · 7 Ind. Cas. 738
High Courts09 Jun 1910Dismissed
Rikhai Rai and Another Vs Sheopujan Singh and Another
Allahabad High Court · 7 Ind. Cas. 97
High Courts08 Jun 1910Dismissed
Musammat Parbati Vs Maharaj Singh and Another
Allahabad High Court · 6 Ind. Cas. 795
High Courts08 Jun 1910Allowed
Tehria Balwant Singh and Another Vs Thakur Aman Singh
Allahabad High Court · 7 Ind. Cas. 112
High Courts08 Jun 1910Dismissed
Debi Saran Sahi Vs Mahabir Singh and Others
Allahabad High Court · 7 Ind. Cas. 102
High Courts08 Jun 1910
Bengal and North-Western Railway Company Vs Haji Mutsaddi and Another
Allahabad High Court · 7 Ind. Cas. 160
High Courts07 Jun 1910Dismissed
Shah Chiranji Lal Vs Kuer Kehri Singh
Allahabad High Court · 6 Ind. Cas. 891(1)
High Courts07 Jun 1910Dismissed
Madho Ram Vs Durga Prashad
Allahabad High Court · 6 Ind. Cas. 793
Negotiable Instruments Act, 1881 (NI) — Section 98