High Courts07 Jun 1910Dismissed
Shamsheryar Khan and Another Vs Babu Gopal Chand and Another
Allahabad High Court · 7 Ind. Cas. 11
COURT ARCHIVE
Allahabad High Court judgments, 1910
345 judgments · page 7 of 18
High Courts07 Jun 1910Dismissed
Dirg Singh Vs Manbhar and Others
Allahabad High Court · 7 Ind. Cas. 69
High Courts06 Jun 1910Dismissed
Ishar Das and Others Vs Keshab Deo and Others
Allahabad High Court · 7 Ind. Cas. 68
High Courts06 Jun 1910Allowed
Brij Lal Singh and Another Vs Bhawani Singh and Others
Allahabad High Court · 7 Ind. Cas. 115
High Courts04 Jun 1910Allowed
Salamat-ul-lah Vs Partab Singh and Others
Allahabad High Court · 6 Ind. Cas. 795(1)
Transfer of Property Act, 1882 — Section 58(d), 67
High Courts04 Jun 1910Dismissed
Babu Batuk Nath Vs Musammat Munni and Others
Allahabad High Court · 7 Ind. Cas. 36
High Courts04 Jun 1910Allowed
Girwardhari and Another Vs Jai Narain and Another
Allahabad High Court · 7 Ind. Cas. 39
High Courts04 Jun 1910
Musammat Tulsha Vs Mathurapuri and Another
Allahabad High Court · 6 Ind. Cas. 794
High Courts03 Jun 1910Dismissed
Shiam Lal and Others Vs Nathe Lal
Allahabad High Court · 7 Ind. Cas. 65
High Courts03 Jun 1910
Shafi-un-Nissa and Others Vs Fazalrab and Others
Allahabad High Court · 7 Ind. Cas. 293
High Courts02 Jun 1910Dismissed
Ramphal Thakur Vs Panmati and Others
Allahabad High Court · 7 Ind. Cas. 292
High Courts02 Jun 1910
Muktabal Singh and Another Vs Haran Singh and Another
Allahabad High Court · 6 Ind. Cas. 841
Limitation Act, 1963 — Article 120, 91Specific Relief Act, 1877 — Section 42
High Courts02 Jun 1910
Musammat Ashrafi Kuar Vs Jai Narain and Another
Allahabad High Court · 6 Ind. Cas. 863
Guardians and Wards Act, 1890 — Section 43
High Courts02 Jun 1910
Musammat Ashrafi Kuar Vs Jai Narain and Others
Allahabad High Court · 6 Ind. Cas. 862
Guardians and Wards Act, 1890 — Section 10
High Courts02 Jun 1910
Syed Khursheed Ali and Others Vs Musammat Wazir-un-nissa and Others
Allahabad High Court · 6 Ind. Cas. 857
Contract Act, 1872 — Section 23, 24
High Courts01 Jun 1910Dismissed
Ugar Sen Vs Lakhmi Chand and Others
Allahabad High Court · 6 Ind. Cas. 840
Contract Act, 1872 — Section 45
High Courts01 Jun 1910Disposed Of
Bisheshar Bhattacharya Vs Emperor
Allahabad High Court · 7 Ind. Cas. 291
High Courts31 May 1910
Muhammad Alam and Others Vs Akbar Husain and Others
Allahabad High Court · 6 Ind. Cas. 835
Civil Procedure Code, 1908 (CPC) — Section 92, 93
High Courts30 May 1910Dismissed
Ram Pargas Upadhya and Others Vs Sooba Upadhya
Allahabad High Court · 6 Ind. Cas. 837
General Clauses Act, 1897 — Section 6North Western Provinces Tenancy Act, 1901 — Section 20