High Courts31 May 1886Allowed
Udit Narain Vs Bishen Dayal and Others
Allahabad High Court · (1886) ILR (All) 486
COURT ARCHIVE
Allahabad High Court judgments
1,00,445 judgments · page 4,990 of 5,023
High Courts29 May 1886Dismissed
Salig Ram and Others Vs Lachman Singh and Others
Allahabad High Court · (1886) ILR (All) 384
High Courts27 May 1886Dismissed
Kndhai Lal and Another Vs Mangu Lal and Others
Allahabad High Court · (1886) ILR (All) 475
Limitation Act, 1963 — Section 14
High Courts25 May 1886Dismissed
Jiach Rai and Others Vs Sheobharos Rai and Others
Allahabad High Court · (1886) ILR (All) 462
High Courts22 May 1886Dismissed
Gobind Saran Vs Dharup Nath
Allahabad High Court · (1886) ILR (All) 614
Evidence Act, 1872 — Section 107, 108
High Courts22 May 1886Allowed
Queen-Empress Vs Maheshri Bakhsh Singh
Allahabad High Court · (1886) ILR (All) 380
High Courts21 May 1886Disposed Of
Mahram Das Vs Ajudhia
Allahabad High Court · (1886) ILR (All) 452
Civil Procedure Code, 1908 (CPC) — Section 13Transfer of Property Act, 1882 — Section 10, 11
High Courts21 May 1886Dismissed
Abdul Hayai Khan Vs Chunia Kuar
Allahabad High Court · (1886) ILR (All) 377
High Courts20 May 1886Disposed Of
Budhua Kuar Vs Sachit and Another
Allahabad High Court · (1886) ILR (All) 429
High Courts14 May 1886Disposed Off
Ram Din and Another Vs Jokhu Ram and Others
Allahabad High Court · (1886) ILR (All) 419
Limitation Act, 1877 — Section 2
High Courts12 May 1886Disposed Of
Sant Kumar minor by his guardian, Sukh Nidhan Vs Deo Saran and Others
Allahabad High Court · (1886) ILR (All) 365
High Courts10 May 1886Dismissed
Ajudhia Prasad and Others Vs Balmukan and Others
Allahabad High Court · (1886) ILR (All) 354
High Courts09 May 1886Disposed Of
G.S. Jones Vs H. Ledgard and Others
Allahabad High Court · (1886) ILR (All) 340
High Courts08 May 1886Disposed Of
Queen-Empress Vs Dhundi
Allahabad High Court · (1886) ILR (All) 304
High Courts05 May 1886
Bhagwan Din and Another Vs Paraga Kuar
Allahabad High Court · (1886) ILR (All) 301
High Courts04 May 1886Dismissed
Nura Bibi Vs Jagat Narain and Others
Allahabad High Court · (1886) ILR (All) 295