High CourtsSingle Bench(1886) 05 AHC CK 0003

Queen-Empress vs Dhundi

Allahabad High Court · Decided on 8 May 1886 · Citation: (1886) ILR (All) 304

HON’BLE JUDGES
Brodhurst, J
RESULT
Disposed Of

CourtKutchehry membership

More clarity. Every judgment.

Download court copies, explore connected cases and make more of every research session.

Loading membership options…

Ask AI about this case

AI Structured Summary

Not yet generated for this judgment

Judgment

1 paragraphs · 31 words

Brodhurst, J.—For the reasons stated by the Sessions Judge, I annul the Deputy Magistrate's finding and sentence of the 29th February 1886, and direct that the fine, if realized, be refunded.