High Courts20 Sept 1886Dismissed
In Re: Rajah of Kantit
Allahabad High Court · (1886) ILR (All) 668
Criminal Procedure Code, 1898 (CrPC) — Section 216
COURT ARCHIVE
Allahabad High Court judgments
1,00,445 judgments · page 4,988 of 5,023
High Courts13 Sept 1886Disposed Of
Amir Hasan Vs Ahmad Ali
Allahabad High Court · (1887) ILR (All) 36
High Courts30 Aug 1886Dismissed
Queen-Empress Vs Kharga and Others
Allahabad High Court · (1886) ILR (All) 665
Criminal Procedure Code, 1898 (CrPC) — Section 226, 28Penal Code, 1860 (IPC) — Section 109, 301, 304
High Courts24 Aug 1886Allowed
Queen-Empress Vs Girdhari Lal
Allahabad High Court · (1886) ILR (All) 653
Penal Code, 1860 (IPC) — Section 25
High Courts11 Aug 1886Disposed Of
Prosonno Mai Debi Vs Mansa
Allahabad High Court · (1887) ILR (All) 35
High Courts10 Aug 1886Dismissed
Jiwan Lal and Others Vs Mansa Debi
Allahabad High Court · (1887) ILR (All) 33
High Courts09 Aug 1886
Queen-Empress Vs Ismail Khan and Others
Allahabad High Court · (1886) ILR (All) 649
Penal Code, 1860 (IPC) — Section 452, 459, 511
High Courts09 Aug 1886
Sujan Kuar and Others Vs Gopi Chand and Another
Allahabad High Court · (1886) ILR (All) 646
High Courts06 Aug 1886Disposed Of
Babu Nand Vs Sohawan and Another
Allahabad High Court · (1887) ILR (All) 26
High Courts06 Aug 1886Dismissed
Mahabir Prasad Vs Achobandil Kuari
Allahabad High Court · (1886) ILR (All) 641
High Courts02 Aug 1886Disposed Of
Queen-Empress Vs Lochan
Allahabad High Court · (1886) ILR (All) 635
Criminal Procedure Code, 1898 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 302
High Courts02 Aug 1886Dismissed
Bahori Lal Vs Gauri Sahai
Allahabad High Court · (1886) ILR (All) 626
High Courts30 Jul 1886Dismissed
Muhammad Hasan and Others Vs Nur-Ul-Hasan
Allahabad High Court · (1886) ILR (All) 573
High Courts22 Jul 1886Dismissed
Muhammad Ismail and Others Vs Waris Ali
Allahabad High Court · (1886) ILR (All) 552
High Courts22 Jul 1886Allowed
Hasan Ali Vs Maktab Beg and Others
Allahabad High Court · (1886) ILR (All) 551
High Courts20 Jul 1886Allowed
Ram Prasad and Others Vs Lalli
Allahabad High Court · (1887) ILR (All) 74
High Courts15 Jul 1886Dismissed
Queen-Empress Vs Abdul Kadir and Another
Allahabad High Court · (1887) ILR (All) 452