High Courts05 Jan 1887Dismissed
Hafiza Bibi Vs Sahib-un-nissa Bibi Hafiza Bibi Vs Sahib-un-nissa Bibi
Allahabad High Court · (1887) ILR (All) 213
COURT ARCHIVE
Allahabad High Court judgments
1,00,445 judgments · page 4,986 of 5,023
High Courts05 Jan 1887Disposed Of
Kishna Ram Vs Rakmini Sewak Singh and Others
Allahabad High Court · (1887) ILR (All) 222
High Courts23 Dec 1886Dismissed
The Mussoorie Bank, Limited Vs Barlow
Allahabad High Court · (1887) ILR (All) 188
High Courts22 Dec 1886Dismissed
Imam Ali Shah Vs Khuda Bakhsh and Others
Allahabad High Court · (1887) ILR (All) 339
High Courts22 Dec 1886Disposed Of
Radha Prasad Singh Vs Jugal Das
Allahabad High Court · (1887) ILR (All) 185
High Courts17 Dec 1886Allowed
Deodat Vs Sheoambar and Others
Allahabad High Court · (1887) ILR (All) 168
High Courts15 Dec 1886Dismissed
Sant Lal and Another Vs Ramji Das and Others
Allahabad High Court · (1887) ILR (All) 167
High Courts13 Dec 1886Allowed
Ramsidh Pande Vs Balgobind and Others
Allahabad High Court · (1887) ILR (All) 158
High Courts10 Dec 1886Allowed
Dinu and Others Vs Kudrat and Others
Allahabad High Court · (1887) ILR (All) 155
High Courts10 Dec 1886Dismissed
Girdhari Lal Vs W. Crawford
Allahabad High Court · (1887) ILR (All) 147
High Courts07 Dec 1886Dismissed
Balbir Singh Vs Ajudhia Prasad and Others Jagraj Singh Vs Ajudhia Prasad and Others
Allahabad High Court · (1887) ILR (All) 142
High Courts06 Dec 1886Dismissed
Gula Kuar Vs Baldeo and Others
Allahabad High Court · (1887) ILR (All) 129
High Courts06 Dec 1886Disposed Of
Durga Prasad Vs Rachla Kuar and Others
Allahabad High Court · (1887) ILR (All) 140
High Courts04 Dec 1886Disposed Of
Man Singh Vs Muhammad Sami-ud-din
Allahabad High Court · (1887) ILR (All) 125
High Courts02 Dec 1886
Kutub Husain Vs Muhammad Abdul Kadir Kutub Husain Vs Kamal-ud-din Ahmad
Allahabad High Court · (1887) ILR (All) 136
High Courts01 Dec 1886Disposed Of
In Re: West Hopetown Tea Company, Limited.
Allahabad High Court · (1887) ILR (All) 180
High Courts30 Nov 1886Disposed Of
Queen-Empress Vs Rahat Alikhan
Allahabad High Court · (1887) ILR (All) 210