High Courts18 Dec 1897Dismissed
Queen-Empress Vs Lalta Prasad
Allahabad High Court · (1898) ILR (All) 186
Criminal Procedure Code, 1898 (CrPC) — Section 438
COURT ARCHIVE
Allahabad High Court judgments
1,00,445 judgments · page 4,957 of 5,023
High Courts17 Dec 1897
Kashi Prasad Vs Kedar Nath Sahu and Others
Allahabad High Court · (1898) ILR (All) 219
Contract Act, 1872 — Section 23North Western Provinces Rent Act, 1881 — Section 7
High Courts16 Dec 1897Dismissed
Inayat Husen and Others Vs Ali Husen and Others
Allahabad High Court · (1898) ILR (All) 182
Limitation Act, 1963 — Article 144(II)
High Courts11 Dec 1897Allowed
Queen-Empress Vs Fateh Bahadur
Allahabad High Court · (1898) ILR (All) 181
Penal Code, 1860 (IPC) — Section 409
High Courts09 Dec 1897Dismissed
Akhara Vs Gauri Kuar and Another
Allahabad High Court · (1898) ILR (All) 167
Civil Procedure Code, 1908 (CPC) — Section 30
High Courts02 Dec 1897Dismissed
Queen-Empress Vs Dal Singh
Allahabad High Court · (1898) ILR (All) 166(1)
Penal Code, 1860 (IPC) — Section 376
High Courts01 Dec 1897Dismissed
Sham Krishna and Others Vs Ram Das and Others
Allahabad High Court · (1898) ILR (All) 162
High Courts27 Nov 1897Dismissed
Queen-Empress Vs Gobinda
Allahabad High Court · (1898) ILR (All) 159
Penal Code, 1860 (IPC) — Section 379
High Courts26 Nov 1897Dismissed
Queen-Empress Vs Zawar Husen and Others
Allahabad High Court · (1898) ILR (All) 155
Penal Code, 1860 (IPC) — Section 307
High Courts25 Nov 1897Dismissed
Muhammad Yusuf Ali Khan Vs Dal Kuar
Allahabad High Court · (1898) ILR (All) 148
High Courts25 Nov 1897Allowed
Queen-Empress Vs Muhammad Ismail Khan
Allahabad High Court · (1898) ILR (All) 151
Penal Code, 1860 (IPC) — Section 177, 218
High Courts23 Nov 1897Dismissed
Sultan Muhammad Khan Vs Sheo Prasad and Another
Allahabad High Court · (1898) ILR (All) 145
High Courts23 Nov 1897Dismissed
Queen-Empress Vs Tulsha
Allahabad High Court · (1898) ILR (All) 143
Penal Code, 1860 (IPC) — Section 307
High Courts22 Nov 1897Dismissed
Sadiq Husain Vs Lalta Prasad and Another
Allahabad High Court · (1898) ILR (All) 139
Civil Procedure Code, 1882 — Section 232
High Courts20 Nov 1897Dismissed
Queen-Empress Vs Himai
Allahabad High Court · (1898) ILR (All) 158
Penal Code, 1860 (IPC) — Section 411
High Courts19 Nov 1897Dismissed
Queen-Empress Vs Maiku Lal and Another
Allahabad High Court · (1898) ILR (All) 133
Penal Code, 1860 (IPC) — Section 395