High Courts31 Jan 1898Dismissed
Diwan Singh and Others Vs Jadho Singh
Allahabad High Court · (1898) ILR (All) 252
COURT ARCHIVE
Allahabad High Court judgments
1,00,445 judgments · page 4,956 of 5,023
High Courts31 Jan 1898Dismissed
Jaikaran Bharti Vs Raghunath Singh
Allahabad High Court · (1900) ILR (All) 254
High Courts28 Jan 1898Allowed
Sri Girdhariji Maharaj Vs Chote Lal and Others
Allahabad High Court · (1898) ILR (All) 248
High Courts25 Jan 1898Dismissed
Kadri Begam Vs Abdul Majid Khan
Allahabad High Court · (1898) ILR (All) 245
High Courts20 Jan 1898
Sadiq Ali Vs Pitam Mal, Sughra Fatima and Others
Allahabad High Court · (1902) ILR (All) 229
High Courts19 Jan 1898Dismissed
Daulat Ram Vs Anwar Husen
Allahabad High Court · (1898) ILR (All) 241
High Courts19 Jan 1898
Kishen Sahai Vs Bakhtawar Singh and Others
Allahabad High Court · (1898) ILR (All) 237
High Courts18 Jan 1898Dismissed
Oochi and Another Vs Ulfat and Others
Allahabad High Court · (1898) ILR (All) 234
High Courts17 Jan 1898Dismissed
Sharf-ud-din Khan Vs Fatehyab Khan
Allahabad High Court · (1898) ILR (All) 208
High Courts16 Jan 1898Dismissed
Biri Singh and Another Vs Nawal Singh and Others
Allahabad High Court · (1902) ILR (All) 226
High Courts15 Jan 1898Dismissed
Durga Singh Vs Bisheshar Dayal and Others
Allahabad High Court · (1902) ILR (All) 218
Civil Procedure Code, 1908 (CPC) — Section 54Court Fees Act, 1870 — Section 5(b)
High Courts15 Jan 1898
Raj Bahadur Vs Kanhaia Lal and Another
Allahabad High Court · (1902) ILR (All) 211
Transfer of Property Act, 1882 — Section 85
High Courts12 Jan 1898Allowed
The Muncipal Board of Cawnpore Vs Lallu and Another
Allahabad High Court · (1898) ILR (All) 200
High Courts12 Jan 1898Dismissed
Queen-Empress Vs Rahim Bakhsh
Allahabad High Court · (1898) ILR (All) 206
High Courts08 Jan 1898
Adhar Singh Vs Sheo Prasad and Others
Allahabad High Court · (1902) ILR (All) 209
High Courts04 Jan 1898Dismissed
Udit Narain Singh and Others Vs Shib Raj
Allahabad High Court · (1898) ILR (All) 198
High Courts23 Dec 1897Allowed
Pran Nath Ghose Vs Jado Nath Bhattacharji
Allahabad High Court · (1898) ILR (All) 189
Probate and Administration Act, 1881 — Section 9
High Courts23 Dec 1897Dismissed
Munnan Misr Vs Raghunath Kuari and Another
Allahabad High Court · (1898) ILR (All) 191
Specific Relief Act, 1877 — Section 42
High Courts23 Dec 1897Disposed Of
Shankar Dat Dube Vs Radha Krishna
Allahabad High Court · (1898) ILR (All) 195
Civil Procedure Code, 1882 — Section 108
High Courts22 Dec 1897Dismissed
Tikam Singh and Others Vs Thakur Kishore Ramanji Maharaj, through Sheo Gopal and Others
Allahabad High Court · (1898) ILR (All) 188
Civil Procedure Code, 1908 (CPC) — Section 108, 32