High Courts28 Mar 1898Dismissed
Ram Kuar and Another Vs Sardar Singh
Allahabad High Court · (1898) ILR (All) 352
COURT ARCHIVE
Allahabad High Court judgments
1,00,445 judgments · page 4,955 of 5,023
High Courts23 Mar 1898Dismissed
Gulab Rai Vs Haji Syed Muhammad
Allahabad High Court · (1898) ILR (All) 345
High Courts23 Mar 1898Dismissed
Thakur Prasad Vs Gaya Sahu and Others
Allahabad High Court · (1898) ILR (All) 349
High Courts14 Mar 1898Dismissed
Tribhuwan Sundar Kuar Vs Sri Narain Singh
Allahabad High Court · (1898) ILR (All) 341
High Courts12 Mar 1898Dismissed
Queen-Empress Vs Ajudhia and Another
Allahabad High Court · (1898) ILR (All) 339
High Courts05 Mar 1898Dismissed
Lakho Bibi Vs Salamat Ali
Allahabad High Court · (1898) ILR (All) 337
High Courts01 Mar 1898Allowed
Bhagirathi Misr Vs Sheobhik and Others
Allahabad High Court · (1898) ILR (All) 325
High Courts01 Mar 1898Dismissed
Phul Chand Vs Chhote Lal and Others
Allahabad High Court · (1898) ILR (All) 327
High Courts17 Feb 1898Disposed Of
Sundar Singh and Others Vs Bholu and Others
Allahabad High Court · (1898) ILR (All) 322
High Courts16 Feb 1898Dismissed
Batul Begam Vs Mansur Ali Khan and Others
Allahabad High Court · (1898) ILR (All) 315
High Courts12 Feb 1898Disposed Of
Shah Muhammad Khan and Others Vs Hanwant Singh
Allahabad High Court · (1898) ILR (All) 311
High Courts11 Feb 1898
Queen-Empress Vs Muhammad Shah Khan and Another
Allahabad High Court · (1898) ILR (All) 307
High Courts09 Feb 1898Dismissed
Daya Kishan Vs Nanhi Begam and Others
Allahabad High Court · (1898) ILR (All) 304
High Courts04 Feb 1898Dismissed
Kamrakh Nath Vs Sundar Nath
Allahabad High Court · (1898) ILR (All) 299
High Courts03 Feb 1898Dismissed
Chiranji Lal Vs Kundan Lal and Others
Allahabad High Court · (1898) ILR (All) 294
High Courts03 Feb 1898Dismissed
Debi Singh Vs Muhammad Ismail Khan
Allahabad High Court · (1898) ILR (All) 296
High Courts02 Feb 1898Dismissed
Kedar Nath Vs Muzaffar Ali Khan
Allahabad High Court · (1898) ILR (All) 266
High Courts01 Feb 1898Dismissed
Brij Bhukhan Vs Durga Dat and Others
Allahabad High Court · (1898) ILR (All) 258