COURT ARCHIVE

Allahabad High Court judgments

1,00,467 judgments · page 4,089 of 5,024

High Courts25 Feb 1955Disposed Of

Pt. Bansgopal Tewari and Others Vs State of Uttar Pradesh and Others

Allahabad High Court · AIR 1955 All 546

Constitution of India, 1950 — Article 14Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 10, 2

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High Courts25 Feb 1955

Laxmi Narayan Acharya Vs Lt. Col. C.B. Mahajan

Allahabad High Court · AIR 1955 All 534

Agra University Act, 1926 — Section 34, 4(2)Constitution of India, 1950 — Article 226

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High Courts25 Feb 1955Dismissed

Radha Ballabh Vs Bahore Ram Chand

Allahabad High Court · AIR 1955 All 679

Transfer of Property Act, 1882 — Section 106, 116

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High Courts25 Feb 1955Dismissed

Vishwamitra Karyalaya Press Vs Authority appointed under Payment of Wages Act, 1936 for Kanpur and Others

Allahabad High Court · AIR 1955 All 702

Constitution of India, 1950 — Article 226Factories Act, 1948 — Section 2Payment of Wages Act, 1936 — Section 15, 15(3), 17, 2

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High Courts25 Feb 1955Dismissed

Sujan Singh Vs Sardar Har Baksh Singh

Allahabad High Court · (1955) 25 AWR 360

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5

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High Courts25 Feb 1955Dismissed

Thakur Prasad Vs The State of U.P. and Others

Allahabad High Court · (1955) 25 AWR 270

Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 8

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High Courts24 Feb 1955Dismissed

L. Nawal Kishore Vs Rameshwar Nath and Others

Allahabad High Court · AIR 1955 All 594

Civil Procedure Code, 1908 (CPC) — Section 100, 101

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High Courts23 Feb 1955Dismissed

Sharda Prasad Srivastava Vs Accountant General, Uttar Pradesh, Allahabad

Allahabad High Court · AIR 1955 All 496 : (1957) 1 LLJ 37

Constitution of India, 1950 — Article 14, 141, 226, 311

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High Courts22 Feb 1955Dismissed

Sm. Bhagwati Kuer and Others Vs Lal Bahadur and Others

Allahabad High Court · AIR 1955 All 422

Constitution of India, 1950 — Article 226

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High Courts22 Feb 1955Dismissed

Mool Chand and Others Vs Smt. Brijmani Devi and Others

Allahabad High Court · AIR 1955 All 680

Civil Procedure Code, 1908 (CPC) — Section 110Constitution of India, 1950 — Article 133(1)Transfer of Property Act, 1882 — Section 111, 112, 133

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High Courts22 Feb 1955Dismissed

Vij Yanand Singh and Another Vs The State of Uttar Pradesh and Others

Allahabad High Court · (1955) 25 AWR 376

Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 8

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High Courts22 Feb 1955Dismissed

Salek Chand and Others Vs State

Allahabad High Court · (1955) 25 AWR 262

Criminal Procedure Code, 1898 (CrPC) — Section 208

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High Courts21 Feb 1955Dismissed

Rameshwar Swarup Vs Surajmal Shyam Sunder and Another

Allahabad High Court · AIR 1955 All 676

Provincial Insolvency Act, 1920 — Section 4Trusts Act, 1882 — Section 66, 86

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High Courts18 Feb 1955Allowed

Cyril Austin Spencer alias Cyril Spencer Vs M.H. Spencer

Allahabad High Court · (1955) 25 AWR 303

Uttar Pradesh Civil Laws (Reforms and Amendment) Act, 1954 — Section 3

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High Courts17 Feb 1955Dismissed

Anand Narain Vs District Judge, Faizabad and Others

Allahabad High Court · AIR 1955 All 615

Stamp Act, 1899 — Section 33

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High Courts17 Feb 1955Dismissed

Anand Narain Vs District Judge, Faizabad and others

Allahabad High Court · (1955) 02 AHC CK 0021

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High Courts16 Feb 1955Allowed

Gopal and Others Vs Panchayati Adalat and Others

Allahabad High Court · (1955) 25 AWR 410

Constitution of India, 1950 — Article 226

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High Courts15 Feb 1955Dismissed

Mahendra Singh Vs State of U.P. and Others

Allahabad High Court · AIR 1955 All 400 : (1955) 2 LLJ 750

Police Act, 1861 — Section 35, 6, 7

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High Courts15 Feb 1955Dismissed

The State Vs Ram Chandra

Allahabad High Court · AIR 1955 All 438 : (1955) CriLJ 1120

Criminal Procedure Code, 1898 (CrPC) — Section 54, 54(1), 54(9), 56

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High Courts14 Feb 1955Dismissed

Jagmohan Tewari and Another Vs Ram Pher Tewari and Others

Allahabad High Court · (1955) 25 AWR 681

Evidence Act, 1872 — Section 114

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