High Courts15 Apr 1955Dismissed
Gaya Singh and Another Vs Mst. Ram Piari and Another
Allahabad High Court · AIR 1955 All 622
Civil Procedure Code, 1908 (CPC) — Section 152
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,087 of 5,024
High Courts15 Apr 1955Dismissed
Ballan Vs The State
Allahabad High Court · AIR 1955 All 626 : (1955) CriLJ 1448
Penal Code, 1860 (IPC) — Section 299, 300, 301, 304A
High Courts14 Apr 1955Dismissed
Gangadhar Baijnath and Others Vs Income Tax Investigation Commission and Others
Allahabad High Court · AIR 1955 All 515 : (1955) 28 ITR 211
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2Constitution of India, 1950 — Article 14, 226Income Tax (Amendment) Act, 1954 — Section 34(1A)
High Courts14 Apr 1955Disposed Of
Abdul Hamid Vs Abdul Rahim and Others
Allahabad High Court · AIR 1955 All 510 : (1955) 25 AWR 392
Uttar Pradesh Court Fees Act, 1870 — Article 1, 4
High Courts13 Apr 1955Dismissed
Gopal Das Sakseria and Another Vs The State
Allahabad High Court · AIR 1955 All 511 : (1955) CriLJ 1232 : (1956) 1 LLJ 11
Criminal Procedure Code, 1898 (CrPC) — Section 4(1), 476Factories Act, 1948 — Section 106
High Courts13 Apr 1955Dismissed
R.B. Lal Vs The State
Allahabad High Court · AIR 1955 All 618 : (1955) CriLJ 1443
Motor Vehicles Act, 1939 — Section 123, 123(1), 42, 42(1), 42(3)
High Courts12 Apr 1955Allowed
L. Ram Kishan Das Vs Jagdishwar Nath and Another
Allahabad High Court · AIR 1956 All 13
Civil Procedure Code, 1908 (CPC) — Section 11Uttar Pradesh Agriculturists Relief Act, 1934 — Section 33Uttar Pradesh Debt Redemption Act, 1940 — Section 4
High Courts12 Apr 1955Allowed
Misri Lal and Another Vs Bhagwati Prasad
Allahabad High Court · AIR 1955 All 573 : (1955) 25 AWR 665
Arbitration Act, 1940 — Section 14(2), 30Civil Procedure Code, 1908 (CPC) — Order 8 Rule 5Limitation Act, 1908 — Article 178
High Courts12 Apr 1955Dismissed
Ram Kirpal Chhakkar and Another Vs Union of India (UOI) and Another
Allahabad High Court · AIR 1955 All 468
Constitution of India, 1950 — Article 226, 300, 77, 77(3)
High Courts11 Apr 1955Dismissed
Ziaullah Khan and Another Vs State of Uttar Pradesh and Another
Allahabad High Court · AIR 1955 All 554 : (1955) 25 AWR 450
Constitution of India, 1950 — Article 245Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 2
High Courts11 Apr 1955Dismissed
Shaukat Ali Vs State of Uttar Pradesh and Another
Allahabad High Court · AIR 1955 All 518
Constitution of India, 1950 — Article 14, 31, 31A, 31A(1), 363Rampur Thekedari and Pattedari Abolition Act, 1954 — Section 3
High Courts11 Apr 1955Dismissed
Maloji Rao Narsingh Rao Vs Sankar Saran and Others
Allahabad High Court · AIR 1955 All 490
Civil Procedure Code, 1908 (CPC) — Section 13, 2(5), 43, 44Constitution of India, 1950 — Article 261(3)General Clauses Act, 1897 — Section 6
High Courts07 Apr 1955Allowed
Mool Chand Rastogi Trust Vs Batay Krishna
Allahabad High Court · AIR 1955 All 566 : (1955) 25 AWR 676
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6Transfer of Property Act, 1882 — Section 73
High Courts05 Apr 1955Dismissed
Jaipal Singh and another Vs Board of Revenue U.P. Allahabad and others
Allahabad High Court · (1955) 04 AHC CK 0003
High Courts05 Apr 1955Dismissed
Jai Pal Singh Vs Board of Revenue and Others
Allahabad High Court · (1956) 26 AWR 518
Uttar Pradesh Board of Revenue (Declaration of Procedure and Validation) Act, 1953 — Section 3, 4Uttar Pradesh Land Revenue Act, 1901 — Section 10, 218, 219, 220, 220(3)Uttar Pradesh Board of Revenue (Declaration of Procedure and Validation) Act, 1953 — Section 3, 4
High Courts31 Mar 1955Dismissed
Manoharlal Kanodia Vs Sri S.N. Verma and Others
Allahabad High Court · AIR 1955 All 705
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1898 (CrPC) — Section 10, 10(2)
High Courts30 Mar 1955Dismissed
Abdul Wajid Vs State of U.P. and Others
Allahabad High Court · AIR 1955 All 708
Constitution of India, 1950 — Article 14Uttar Pradesh Municipalities Act, 1916 — Section 47A(3), 87A, 87A(3)
High Courts30 Mar 1955Allowed
Ramzan Baksh and Another Vs Nizamuddin and Others
Allahabad High Court · AIR 1956 All 687 : (1956) 26 AWR 624
Partition Act, 1893 — Section 4, 4(1)
High Courts30 Mar 1955Dismissed
Moti Lal Vs Basant Lal and Another
Allahabad High Court · AIR 1956 All 175
Transfer of Property Act, 1882 — Section 111, 113Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3
High Courts29 Mar 1955Dismissed
A.K. Moitra and Others Vs Ministry of Defence, Union of India (UOI) and Others
Allahabad High Court · AIR 1955 All 512
Constitution of India, 1950 — Article 226