High Courts06 May 1955Dismissed
Noor Ali Vs Kanpur Omnibus Service Ltd.
Allahabad High Court · AIR 1955 All 707
Limitation Act, 1908 — Article 7, 14Payment of Wages Act, 1936 — Section 18
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,086 of 5,024
High Courts05 May 1955Dismissed
Raghunath and Others Vs The Board of Revenue and Others
Allahabad High Court · (1955) 25 AWR 357
United Provinces Tenancy (Amendment) Act, 1947 — Section 27
High Courts04 May 1955Dismissed
Anant Ram Vs Basdeo Sahai and Others
Allahabad High Court · AIR 1957 All 114
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 7, Order 34 Rule 5Limitation Act, 1908 — Article 182
High Courts04 May 1955Dismissed
Vikram Cotton Mills Ltd. and Another Vs Jwala Pd. Radha Krishna and Others
Allahabad High Court · AIR 1956 All 14
Companies Act, 1913 — Section 153Industrial Finance Corporation Act, 1948 — Section 23, 28, 30A, 30C
High Courts04 May 1955Allowed
Chhanga Khan Vs The State
Allahabad High Court · AIR 1956 All 69 : (1956) CriLJ 20
Criminal Procedure Code, 1898 (CrPC) — Section 236, 237Passports Act, 1967 — Section 3
High Courts03 May 1955
Ghasitoo Vs The Board of Revenue and Others
Allahabad High Court · (1955) 25 AWR 354
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 3, Order 41 Rule 30, 107(2)
High Courts02 May 1955Allowed
Lala Nanak Chand Vs The Board of Revenue and Another
Allahabad High Court · (1955) 25 AWR 371
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 20(b)(i), 20(b)(ii)
High Courts02 May 1955Dismissed
Mst. Basanti and Another Vs Mst. Mohar Kuer and Others
Allahabad High Court · (1955) 25 AWR 467
Civil Procedure Code, 1908 (CPC) — Section 60Uttar Pradesh Encumbered Estates Act, 1934 — Section 11, 8
High Courts29 Apr 1955Dismissed
Firm Jaswant Rai Jai Narain Vs Sales Tax Officer and Others
Allahabad High Court · AIR 1955 All 585
Constitution of India, 1950 — Article 14
High Courts29 Apr 1955Allowed
Kishan Singh Vs Board of Revenue, U.P. at Allahabad and Others
Allahabad High Court · AIR 1955 All 557 : (1955) 25 AWR 494
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226Uttar Pradesh Tenancy Act, 1939 — Section 275
High Courts27 Apr 1955Dismissed
The Tata Oil Mills Company Ltd. Vs The Disrict Board of Allahabad and Others
Allahabad High Court · (1955) 25 AWR 520
Uttar Pradesh District Boards Act, 1922 — Section 108, 114
High Courts25 Apr 1955Disposed Off
Abdul Shakoor Vs Smt. Kulsum Bibi and Others
Allahabad High Court · (1962) CriLJ 247
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts25 Apr 1955Disposed Of
Modi Food Products Ltd. Vs Commr. of Sales Tax, U.P.
Allahabad High Court · AIR 1956 All 35
Uttar Pradesh Sales Tax Act, 1948 — Section 3, 3A, 7(1), 7B(2)
High Courts25 Apr 1955Disposed Of
Hira Lal Vs B. Firangi Lal and Another
Allahabad High Court · AIR 1955 All 562
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
High Courts22 Apr 1955Allowed
M.M. Siddique Vs Union of India (UOI) (Railway Dept.)
Allahabad High Court · AIR 1955 All 568 : (1955) 25 AWR 693
High Courts21 Apr 1955Dismissed
Abdul Rehman Khan and Others Vs B. Basant Rai and Others
Allahabad High Court · AIR 1955 All 678
Arbitration Act, 1940 — Section 17, 39
High Courts21 Apr 1955Allowed
Sheo Raj Bahadur Mathur Vs Abdul Aziz
Allahabad High Court · AIR 1956 All 68
Provincial Insolvency Act, 1920 — Section 53
High Courts20 Apr 1955Allowed
The Governor General in Council Vs Firm Dau Dayal Ganga Prasad
Allahabad High Court · (1955) 25 AWR 466
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 21
High Courts19 Apr 1955Dismissed
The State Vs Mohammad Ali
Allahabad High Court · AIR 1955 All 700 : (1955) CriLJ 1555
Arms Act, 1959 — Section 19, 4Criminal Procedure Code, 1898 (CrPC) — Section 428
High Courts18 Apr 1955Dismissed
Bishwanath and Others Vs Jagannath Prasad and Others
Allahabad High Court · AIR 1956 All 11
Partnership Act, 1932 — Section 19(2)