High Courts11 Feb 1955Dismissed
The State of Uttar Pradesh Vs Trust Jai Narain
Allahabad High Court · (1955) 25 AWR 375
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 32, 33
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,090 of 5,024
High Courts11 Feb 1955
Ram Das and Others Vs State and Another
Allahabad High Court · AIR 1955 All 616 : (1955) CriLJ 1441
Criminal Procedure Code, 1898 (CrPC) — Section 208, 209, 210, 215, 287
High Courts10 Feb 1955Dismissed
State Vs Sm. Tugla
Allahabad High Court · AIR 1955 All 423 : (1955) CriLJ 1111
Criminal Procedure Code, 1898 (CrPC) — Section 145Penal Code, 1860 (IPC) — Section 188
High Courts09 Feb 1955Allowed
Chandra Kishore and Another Vs Smt. Hemlata Gupta
Allahabad High Court · AIR 1955 All 611
Guardians and Wards Act, 1890 — Section 9
High Courts09 Feb 1955Disposed Of
Dominion of India as owner of G.I.P. Rly. and Another Vs Gaya Pershad Gopal Narain
Allahabad High Court · AIR 1956 All 338 : (1956) 26 AWR 360
Contract Act, 1872 — Section 160, 188Railways Act, 1890 — Section 72
High Courts09 Feb 1955
Balkaran and Others Vs Jagdeo
Allahabad High Court · (1955) 25 AWR 378
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts08 Feb 1955Allowed
Debi Sahai Tewari Vs Gram Sabha Khamaila and Others
Allahabad High Court · (1955) 25 AWR 269
Penal Code, 1860 (IPC) — Section 290Uttar Pradesh Panchayat Raj Act, 1947 — Section 100
High Courts08 Feb 1955Dismissed
Gopi Vs State
Allahabad High Court · (1955) 25 AWR 266
Criminal Procedure Code, 1898 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 302
High Courts07 Feb 1955Dismissed
Abdul Qadeer Vs Municipal Board, Moradabad and Others
Allahabad High Court · AIR 1955 All 414
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts07 Feb 1955Allowed
Ibarat Husain and Others Vs The State
Allahabad High Court · AIR 1955 All 363 : (1955) CriLJ 897
Criminal Procedure Code, 1898 (CrPC) — Section 179Penal Code, 1860 (IPC) — Section 494
High Courts04 Feb 1955Allowed
Raj Narain Vs The State
Allahabad High Court · (1955) 25 AWR 256
Criminal Procedure Code, 1898 (CrPC) — Section 109(a)
High Courts03 Feb 1955Allowed
Shri Badri Das Vs The District Magistrate and Others
Allahabad High Court · (1955) 25 AWR 272
High Courts03 Feb 1955Partly Allowed
Dakhi Singh Vs The State
Allahabad High Court · AIR 1955 All 379 : (1955) CriLJ 905
Criminal Procedure Code, 1898 (CrPC) — Section 46Penal Code, 1860 (IPC) — Section 300, 302, 304, 342, 76
High Courts03 Feb 1955Allowed
Sri Ram Chandra Saksena Vs Sri Kailash Kishore Verma and Others
Allahabad High Court · (1955) 25 AWR 263
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 7D
High Courts27 Jan 1955Dismissed
Hiralal Patni Vs Sri Kali Nath
Allahabad High Court · AIR 1955 All 569
Civil Procedure Code, 1908 (CPC) — Section 11Evidence Act, 1872 — Section 44Suits Valuation Act, 1887 — Section 11
High Courts27 Jan 1955Dismissed
Sunder Singh Vs The State
Allahabad High Court · AIR 1955 All 367 : (1955) CriLJ 671
Constitution of India, 1950 — Article 20(3)Evidence Act, 1872 — Section 114, 25, 26
High Courts24 Jan 1955
Basant Narain Pandey Vs Union of India (UOI) and Others
Allahabad High Court · (1955) 2 LLJ 754
Constitution of India, 1950 — Article 311
High Courts19 Jan 1955Dismissed
Allah Singh Vs Tara Singh and Another
Allahabad High Court · AIR 1955 All 706
Transfer of Property Act, 1882 — Section 68, 68(1)
High Courts18 Jan 1955Allowed
Shri Vaishnav Das Vs The Collector of Allahabad and Others
Allahabad High Court · (1955) 25 AWR 336
Uttar Pradesh Excise Act, 1910 — Section 36
High Courts17 Jan 1955Dismissed
Jagat Behari Tandon Vs Sales Tax Officer, Etawah and Another
Allahabad High Court · AIR 1956 All 23 : (1955) 25 AWR 403
Uttar Pradesh Sales Tax Act, 1948 — Section 2, 3