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Allahabad High Court judgments

1,00,467 judgments · page 4,043 of 5,024

High Courts26 Jul 1957Dismissed

Pahlad Das Vs Ganga Saran and Another

Allahabad High Court · AIR 1958 All 774 : (1957) 27 AWR 788

Transfer of Property Act, 1882 — Section 106Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3
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High Courts18 Jul 1957Allowed

Sukhdeo and Others Vs Ram Nandan

Allahabad High Court · (1957) 27 AWR 793

Civil Procedure Code, 1908 (CPC) — Section 115Uttar Pradesh Tenancy Act, 1939 — Section 206, 242, 288, 3(23), 59
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High Courts12 Jul 1957Allowed

Roshan Lal Vs State

Allahabad High Court · AIR 1957 All 765 : (1958) 28 AWR 147 : (1957) CriLJ 1206

Criminal Procedure Code, 1898 (CrPC) — Section 499, 514
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High Courts30 May 1957Dismissed

State Vs Kartar Singh and Others

Allahabad High Court · AIR 1958 All 90 : (1958) CriLJ 129

Penal Code, 1860 (IPC) — Section 96Criminal Procedure Code, 1898 (CrPC) — Section 154, 367, 423Evidence Act, 1872 — Section 18
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High Courts21 May 1957Allowed

R.C. Gupta Vs The State

Allahabad High Court · AIR 1959 All 219 : (1959) CriLJ 410

Constitution of India, 1950 — Article 20, 20(3)Criminal Procedure Code, 1898 (CrPC) — Section 94
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High Courts09 May 1957Allowed

Adarsh Bhandar Vs Sales Tax Officer

Allahabad High Court · AIR 1957 All 475 : (1957) 27 AWR 692 : (1957) 8 STC 666

Constitution of India, 1950 — Article 14, 226General Clauses Act, 1897 — Section 22, 30, 5Uttar Pradesh General Clauses Act, 1904 — Section 22
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