High Courts27 Aug 1957Allowed
Sadanand Tiwari Vs State
Allahabad High Court · AIR 1958 All 174 : (1958) CriLJ 314
Criminal Procedure Code, 1898 (CrPC) — Section 133, 137, 139
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,041 of 5,024
High Courts27 Aug 1957Dismissed
Viqar Ullah Vs District Magistrate, Bijnor and Another
Allahabad High Court · AIR 1958 All 502
Constitution of India, 1950 — Article 166Uttar Pradesh Town Areas Act, 1914 — Section 36(1)
High Courts26 Aug 1957Dismissed
Bikrama and Others Vs The State
Allahabad High Court · AIR 1958 All 348 : (1958) CriLJ 588
Cattle Trespass Act, 1871 — Section 24Penal Code, 1860 (IPC) — Section 146, 147, 149, 300, 302
High Courts23 Aug 1957Allowed
Parmeshwar Shah and Others Vs Regional Transport Officer and Pensioners Gurkha Corporative Society Ltd.
Allahabad High Court · (1957) 27 AWR 824
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1988 — Section 57, 62, 64
High Courts23 Aug 1957Allowed
Vibhuti Narain Singh Vs Municipal Board, Allahabad
Allahabad High Court · AIR 1958 All 41
High Courts23 Aug 1957Allowed
Shri Krishan Lal Mehra Vs The District Magistrate, Kanpur and Others
Allahabad High Court · AIR 1958 All 393 : (1957) 27 AWR 834
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 7, 7(2), 7A
High Courts23 Aug 1957Allowed
Kanhaya Lal Vs State
Allahabad High Court · (1957) 27 AWR 804
Uttar Pradesh Municipalities Act, 1916 — Section 128(1), 153, 299(1)
High Courts23 Aug 1957Allowed
Mst. Chunia Bai alias Zina Bai and Another Vs Wado Mal
Allahabad High Court · (1957) 27 AWR 795
Civil Procedure Code, 1908 (CPC) — Section 15Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 5(4)
High Courts22 Aug 1957Dismissed
Ghani and Others Vs State
Allahabad High Court · AIR 1958 All 316 : (1958) CriLJ 583
Constitution of India, 1950 — Article 14Criminal Procedure Code, 1898 (CrPC) — Section 350
High Courts21 Aug 1957Allowed
R.S. Diwakar Vakil and Another Vs State
Allahabad High Court · AIR 1958 All 325 : (1957) 27 AWR 759 : (1958) CriLJ 585
Criminal Procedure Code, 1898 (CrPC) — Section 206, 215
High Courts21 Aug 1957Dismissed
Pratap Chandra Vs Bharat Bank Ltd.
Allahabad High Court · AIR 1958 All 114
Allahabad High Court General (Civil) Rules, 1957 — Rule 1
High Courts21 Aug 1957Allowed
Chiranji Lal Vs Behari
Allahabad High Court · AIR 1958 All 326
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32(1), Order 39 Rule 2(3), Order 39 Rule 2(4)
High Courts21 Aug 1957
Hamid and Another Vs State
Allahabad High Court · (1958) CriLJ 115
Constitution of India, 1950 — Article 19, 47, 48
High Courts19 Aug 1957Allowed
(Lala) Paras Ram Vs Smt. Noor Jahan Begum and Another
Allahabad High Court · AIR 1958 All 330
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 1, Order 17 Rule 1(2), 115
High Courts19 Aug 1957Dismissed
Raja Ram Jaiswal Vs Ganesh Prasad and Others
Allahabad High Court · AIR 1959 All 29
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 2Companies Act, 1956 — Section 252Contract Act, 1872 — Section 10, 182, 219, 230, 235
High Courts19 Aug 1957Dismissed
Abdul Gafoor Vs Hakim Ali and Others
Allahabad High Court · AIR 1959 All 78 : (1957) 27 AWR 792
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 18
High Courts14 Aug 1957Dismissed
Ganesh Din Vs Bishwanath
Allahabad High Court · AIR 1958 All 310
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 9 Rule 13, Order 9 Rule 9
High Courts14 Aug 1957Dismissed
Oudh and Tirhut Railway Vs Mrs. Karam Chand Paras Ram
Allahabad High Court · AIR 1958 All 234
Limitation Act, 1908 — Article 30, 31Railways Act, 1890 — Section 72, 77
High Courts13 Aug 1957Dismissed
Dr. Mauji Lal Vs State
Allahabad High Court · (1957) 27 AWR 675
Civil Procedure Code, 1908 (CPC) — Section 115Criminal Procedure Code, 1898 (CrPC) — Section 195, 196, 439, 476, 476APenal Code, 1860 (IPC) — Section 196
High Courts13 Aug 1957Allowed
Kameshwar and Another Vs State
Allahabad High Court · AIR 1958 All 318 : (1957) CriLJ 276
Criminal Procedure Code, 1898 (CrPC) — Section 233, 235(1), 239