High Courts24 Apr 1957Dismissed
Nand Lal Vs Mt. Siddiquan and Others
Allahabad High Court · AIR 1957 All 558
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 85, Order 21 Rule 86, Order 21 Rule 89, Order 21 Rule 90, Order 21 Rule 92
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,045 of 5,024
High Courts24 Apr 1957Dismissed
Delhi Cloth and General Mills Ltd. Vs Yograj Singh and Others
Allahabad High Court · AIR 1957 All 797 : (1957) CriLJ 1376
Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(5), 561A
High Courts24 Apr 1957Allowed
Hukum Chand Vs The State
Allahabad High Court · AIR 1957 All 705 : (1957) CriLJ 1191
Criminal Procedure Code, 1898 (CrPC) — Section 342, 439Evidence Act, 1872 — Section 114Poisons Act, 1919 — Section 6, 6(2)
High Courts23 Apr 1957Dismissed
Mohammad Hanif Ashan Ullah Khan Vs The Deputy Supdt. of Police and Another
Allahabad High Court · AIR 1957 All 634
Constitution of India, 1950 — Article 226, 311Police Act, 1861 — Section 42, 7
High Courts23 Apr 1957Dismissed
Ganpat Sahai Vs Rama Shanker and Others
Allahabad High Court · AIR 1957 All 729
Constitution of India, 1950 — Article 226Uttar Pradesh Court Fees (Amendment) Act, 1933 — Article 22, 2Uttar Pradesh Municipalities (Amendment) Act, 1951 — Section 49
High Courts23 Apr 1957
Gobardhan Ram Bisheshar Ram Vs Banarsi Ram and Others
Allahabad High Court · AIR 1957 All 805
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 1, Order 5 Rule 20, Order 9 Rule 13Limitation Act, 1908 — Article 164
High Courts22 Apr 1957Allowed
Hori Lal Vs Vishwanath Bhately and Another
Allahabad High Court · AIR 1957 All 777 : (1957) CriLJ 1360
Criminal Procedure Code, 1898 (CrPC) — Section 423(1)Penal Code, 1860 (IPC) — Section 499
High Courts19 Apr 1957Dismissed
Lala Babu Lal Vs Pt. Jugla Saran
Allahabad High Court · AIR 1958 All 32 : (1957) 27 AWR 474
Provincial Small Cause Courts Act, 1887 — Section 25Transfer of Property Act, 1882 — Section 106, 107, 111
High Courts19 Apr 1957Allowed
Niaz Mohd. Khan Vs The State
Allahabad High Court · AIR 1958 All 29 : (1958) CriLJ 7
Press (Objectionable Matter) Act, 1951 — Section 3
High Courts18 Apr 1957Dismissed
Har Prasad and Others Vs Lala Sita Ram and Others
Allahabad High Court · AIR 1958 All 36
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts18 Apr 1957Dismissed
State Vs Fateh Bahadur and Others
Allahabad High Court · AIR 1958 All 1 : (1958) CriLJ 1
Criminal Procedure Code, 1898 (CrPC) — Section 164, 172, 367Evidence Act, 1872 — Section 101, 102, 103, 104, 145Penal Code, 1860 (IPC) — Section 300
High Courts18 Apr 1957Allowed
Nazim Vs State
Allahabad High Court · AIR 1957 All 829 : (1957) CriLJ 1384
Uttar Pradesh Pure Food Act, 1950 — Section 30Uttar Pradesh Pure Food Rules, 1952 — Rule 4
High Courts18 Apr 1957Dismissed
Bhola Kunwar and Others Vs The State
Allahabad High Court · AIR 1957 All 831 : (1958) 28 AWR 228 : (1957) CriLJ 1386
Criminal Procedure (Amendment) Act, 1955 — Section 116Criminal Procedure Code, 1898 (CrPC) — Section 107, 107(2)
High Courts17 Apr 1957Dismissed
Sahdeo and Bhimal Vs Tehsildar Sadar Gorakhpur and Others
Allahabad High Court · (1957) 27 AWR 818
Constitution of India, 1950 — Article 226Uttar Pradesh Zamindari Abolition and Land Reforms Rules, 1952 — Rule 115, 115(1), 115A, 115B
High Courts15 Apr 1957Dismissed
Shrimati Bhuwaneshwari Devi Vs Sales Tax Officer and Others
Allahabad High Court · (1957) 27 AWR 469 : (1957) 8 STC 506
Constitution of India, 1950 — Article 226
High Courts12 Apr 1957Dismissed
Ganga Vs The State
Allahabad High Court · AIR 1957 All 678 : (1957) CriLJ 1060
Criminal Procedure Code, 1898 (CrPC) — Section 234, 235, 236, 237, 238Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 34, 378, 379, 411
High Courts11 Apr 1957Dismissed
Azizun Nisa and Others Vs Asst. Custodian and Others
Allahabad High Court · AIR 1957 All 561 : (1957) 27 AWR 573
Administration of Evacuee Property (Central) Rules, 1950 — Rule 6Administration of Evacuee Property (Chief Commissioners Provinces) Ordinance, 1949 — Section 55, 55(3), 58, 7, 8Administration of Evacuee Property Act, 1950 — Section 2, 56, 58, 58(3), 7
High Courts10 Apr 1957Dismissed
L. Balgovind Rastogi Vs Bhargava School Book Depot
Allahabad High Court · (1957) 27 AWR 478
Evidence Act, 1872 — Section 114Transfer of Property Act, 1882 — Section 105, 106Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3, 3(1)
High Courts10 Apr 1957Allowed
Haji Mohammad Sadiq Vs Hafiz Mohammad Idris Trustee
Allahabad High Court · (1957) 27 AWR 661
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 2, 5, 5(4)
High Courts10 Apr 1957Dismissed
B. Bajranj Narain Vs Shri Ram
Allahabad High Court · AIR 1957 All 644 : (1957) 27 AWR 799
Contract Act, 1872 — Section 37Government of India Act, 1935 — Section 107(2)Uttar Pradesh Agricultural Tenants (Acquisition of Privileges) Act, 1949 — Section 7