High Courts13 Sept 1960Allowed
Bhagwat Swarup Vs Ram Gopal and Another
Allahabad High Court · AIR 1961 All 379
Limitation Act, 1908 — Section 5
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 3,999 of 5,024
High Courts13 Sept 1960Dismissed
Raja Bhagwati Baksh Singh and Another Vs The Civil Judge and Others
Allahabad High Court · AIR 1961 All 559
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 35 Rule 4(3), Order 6 Rule 17, 88Constitution of India, 1950 — Article 227
High Courts13 Sept 1960Dismissed
The State of U.P. Vs Lakshmi Insurance Co. Ltd., New Delhi and Others
Allahabad High Court · AIR 1961 All 528
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58Criminal Procedure Code, 1898 (CrPC) — Section 386Payment of Wages Act, 1936 — Section 15, 15(5)
High Courts12 Sept 1960Dismissed
Dr. Brij Mohan Sharma Vs The Chancellor, Lucknow University, Lucknow
Allahabad High Court · AIR 1961 All 331
Arbitration Act, 1940 — Section 20, 20(4), 46, 47Constitution of India, 1950 — Article 226Lucknow University Act, 1920 — Section 44
High Courts09 Sept 1960Dismissed
State Vs A.M. Dass
Allahabad High Court · (1961) 31 AWR 141
Criminal Procedure Code, 1898 (CrPC) — Section 243Criminal Procedure Code, 1898 (CrPC) — Section 243Criminal Procedure Code, 1898 (CrPC) — Section 243
High Courts09 Sept 1960Dismissed
Hanuman Prasad Vs State and Others
Allahabad High Court · (1961) 31 AWR 107 : (1962) CriLJ 632
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts09 Sept 1960Allowed
Narotam Das Kohli Vs State of Uttar Pradesh and others
Allahabad High Court · (1961) 31 AWR 160
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 7FUttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 7FUttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 7F
High Courts08 Sept 1960Dismissed
State of Uttar Pradesh and Another Vs Krishna Saran and Others
Allahabad High Court · (1960) 30 AWR 645
Constitution of India, 1950 — Article 226
High Courts08 Sept 1960Dismissed
State Vs Mukhtar Ahmad
Allahabad High Court · (1961) CriLJ 333
Foreigners Act, 1946 — Section 14
High Courts01 Sept 1960Dismissed
Vikarma Singh and Others Vs Smt. Parbati Kunwar and and Hansraj Singh and Others
Allahabad High Court · (1960) 30 AWR 656
Limitation Act, 1963 — Section 22
High Courts01 Sept 1960Disposed Of
Ganga and Others Vs Behari Lal and Others
Allahabad High Court · AIR 1961 All 526
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 7
High Courts01 Sept 1960
M/s Sri Ram Mahadeo Prasad Vs Commissioner of Income Tax
Allahabad High Court · AIR 1962 All 98 : (1961) 42 ITR 211
Excess Profits Tax Act, 1940 — Section 2(5), 4
High Courts01 Sept 1960Dismissed
Vikarma Singh and Others Vs Smt. Parbati Kunwar and Another
Allahabad High Court · AIR 1961 All 97
Limitation Act, 1908 — Section 22(1)
High Courts31 Aug 1960Dismissed
State of U.P. Vs Raj Narain Agarwal
Allahabad High Court · AIR 1961 All 432
Constitution of India, 1950 — Article 14
High Courts31 Aug 1960Dismissed
Qadam Singh and Another Vs Ganga Saran and Ram Saran
Allahabad High Court · (1960) 30 AWR 580
Constitution of India, 1950 — Article 226Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 41, 48Uttar Pradesh Land Revenue Act, 1901 — Section 220
High Courts30 Aug 1960
ALLAHABAD GLASS WORKS Vs COMMISSIONER OF Income Tax, U.P. and V.P.
Allahabad High Court · (1961) 42 ITR 439
Income Tax Act, 1961 — Section 13
High Courts26 Aug 1960Dismissed
Mahesh Prasad Vs Station Officer and Another
Allahabad High Court · (1960) 30 AWR 591
Constitution of India, 1950 — Article 226Hindu Marriage Act, 1955 — Section 6Penal Code, 1860 (IPC) — Section 363, 366, 368, 376
High Courts26 Aug 1960Dismissed
Avadh Behari Lal Vs Board of Revenue, UP and others
Allahabad High Court · (1961) 31 AWR 121
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 331, 341Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 331, 341Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 331, 341
High Courts25 Aug 1960Dismissed
Abdul Wali Vs State of UP and Others
Allahabad High Court · (1960) 30 AWR 661
Constitution of India, 1950 — Article 226Contract Act, 1872 — Section 11Majority Act, 1875 — Section 3
High Courts24 Aug 1960Allowed
Regional Transport Authority and Another Vs Sri Kashi Prasad Gupta and Others
Allahabad High Court · AIR 1962 All 551
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 68C, 68F(2), 68G(2)