High Courts24 Aug 1960Dismissed
Dr. (Kumari) Mercy I.B. Clive Vs The State
Allahabad High Court · AIR 1961 All 288 : (1961) CriLJ 586
Criminal Procedure Code, 1898 (CrPC) — Section 561A
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,000 of 5,024
High Courts22 Aug 1960Allowed
Devi Dayalj and others Vs Ram Kumari Devi
Allahabad High Court · (1960) 08 AHC CK 0014
Civil Procedure Code, 1908 (CPC) — Section 48
High Courts19 Aug 1960Allowed
Shiam Sunder Lal Gupta Vs Haji Mohammad Zakir and others
Allahabad High Court · (1961) 31 AWR 146
High Courts19 Aug 1960Disposed Of
Badullah Vs State
Allahabad High Court · AIR 1961 All 397 : (1961) 31 AWR 89 : (1961) CriLJ 169
Criminal Procedure Code, 1898 (CrPC) — Section 476, 477, 478, 479, 479A
High Courts19 Aug 1960Dismissed
Mahboob Hasan Khan and Others Vs Syed Bashir Husain and Others
Allahabad High Court · AIR 1961 All 527
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 11, Order 22 Rule 9, Order 43 Rule 1
High Courts16 Aug 1960Allowed
Shyam Sunder and Another Vs Shanti Devi
Allahabad High Court · AIR 1961 All 563
Civil Procedure Code, 1908 (CPC) — Section 35
High Courts16 Aug 1960Disposed Of
Raj Narain Vs State
Allahabad High Court · AIR 1961 All 531 : (1961) 31 AWR 64 : (1961) CriLJ 586(1)
Constitution of India, 1950 — Article 13, 19, 19(1), 19(2), 19(3)Criminal Law (Amendment) Act, 1932 — Section 7, 7(1)
High Courts12 Aug 1960Allowed
Param Kirti Saran Vs Dewan Singh
Allahabad High Court · AIR 1961 All 564 : (1960) 30 AWR 663
Limitation Act, 1908 — Section 14, 2(7)
High Courts11 Aug 1960
Basudeo Singh and Others Vs District Magistrate
Allahabad High Court · (1960) 30 AWR 653
Police Act, 1861 — Section 30
High Courts10 Aug 1960Allowed
District Magistrate Vs Hari Narain Mehrotra and Others
Allahabad High Court · (1960) 30 AWR 563
High Courts10 Aug 1960Partly Allowed
Ram Swaroop Gupta Vs Cantonment Board, Lucknow
Allahabad High Court · AIR 1961 All 263 : (1960) 30 AWR 678
Cantonments Act, 1924 — Section 179(2)
High Courts09 Aug 1960Allowed
Rajjan Lal Vs State and Another
Allahabad High Court · AIR 1961 All 139 : (1960) 30 AWR 535 : (1961) CriLJ 332
Criminal Procedure Code, 1898 (CrPC) — Section 417(3), 417(4)Limitation Act, 1908 — Section 29, 5
High Courts08 Aug 1960
Malik Nizam Uddin and Others Vs Sheo Prakash and Others
Allahabad High Court · (1960) 30 AWR 649
Uttar Pradesh Tenancy Act, 1939 — Section 251Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 7(b)
High Courts08 Aug 1960
MOTILAL AND ANOTHER Vs Income Tax OFFICER, DISTRICT II (III) KANPUR.
Allahabad High Court · (1962) 44 ITR 454
Constitution of India, 1950 — Article 226
High Courts04 Aug 1960Dismissed
Assistant Custodian of Evacuee Property, Agra and another Vs Sharfuddin and another
Allahabad High Court · (1961) 31 AWR 173
Administration of Evacuee Property Act, 1950 — Section 10, 8(4)Administration of Evacuee Property Act, 1950 — Section 10, 8(4)Administration of Evacuee Property Act, 1950 — Section 10, 8(4)
High Courts04 Aug 1960Dismissed
H.C. Mukerji Vs K.P. Goswami and Another
Allahabad High Court · AIR 1961 All 195
Contract Act, 1872 — Section 69, 70Uttar Pradesh Municipal Water Supply Rules — Rule 3
High Courts04 Aug 1960Allowed
State Vs Nur Bux and Others
Allahabad High Court · (1960) 08 AHC CK 0008
Uttar Pradesh Prevention of Cow Slaughter Act, 1955 — Section 3
High Courts04 Aug 1960Allowed
Municipal Board Vs Jai Engineering Works Ltd.
Allahabad High Court · (1960) 30 AWR 590
Constitution of India, 1950 — Article 226
High Courts03 Aug 1960Allowed
Firm Bindeshri Prasad Bhola Nath and Others Vs Raja Ram and Another
Allahabad High Court · AIR 1961 All 198
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 69, Order 21 Rule 90Evidence Act, 1872 — Section 5
High Courts03 Aug 1960Dismissed
Ravindra Kumar Vakil, Etah Vs State of Uttar Pradesh
Allahabad High Court · AIR 1961 All 361
Constitution of India, 1950 — Article 16, 226Evidence Act, 1872 — Section 114Uttar Pradesh Civil Services (Judicial Branch) Rules, 1951 — Rule 14