High Courts31 Oct 1960Dismissed
Town Area Vs Chhedilal Marwari
Allahabad High Court · AIR 1962 All 124
Civil Procedure Code, 1908 (CPC) — Section 11, 47
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 3,997 of 5,024
High Courts31 Oct 1960Allowed
Maharani Devi Vs Ram Adhar Pandey and Another
Allahabad High Court · AIR 1962 All 20
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 1, Order 7 Rule 7
High Courts28 Oct 1960Allowed
B.S. Nigam Vs Second Additional Civil Judge, Agra and another
Allahabad High Court · (1961) 31 AWR 142
Constitution of India, 1950 — Article 226Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 1(2)(a)Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 1(2)(a)
High Courts27 Oct 1960Dismissed
Harihar Prasad Tripathi Vs District Magistrate, Mirzapur and Another
Allahabad High Court · AIR 1961 All 365 : (1961) 31 AWR 175
Constitution of India, 1950 — Article 345Uttar Pradesh Official Language Act, 1951 — Section 2(2)Uttar Pradesh Town Areas Act, 1914 — Section 10, 10(1), 36(1), 36(2), 5(2)
High Courts26 Oct 1960Allowed
Shafiullah Vs State of Uttar Pradesh and Others
Allahabad High Court · AIR 1961 All 485
Constitution of India, 1950 — Article 226
High Courts26 Oct 1960
Shri Ram and Others Vs Gauri Shanker
Allahabad High Court · AIR 1961 All 320
Civil Procedure Code, 1908 (CPC) — Section 102Constitution of India, 1950 — Article 246, 254
High Courts25 Oct 1960Disposed Of
Sardar Narendra Singh Vs State of UP and others
Allahabad High Court · (1961) 31 AWR 166
Uttar Pradesh Agricultural Income Tax Act, 1948 — Section 16(3)Uttar Pradesh Agricultural Income Tax Act, 1948 — Section 16(3)Uttar Pradesh Agricultural Income Tax Act, 1948 — Section 16(3)
High Courts25 Oct 1960Allowed
Babu Ram Kulshreshta Vs State
Allahabad High Court · (1961) CriLJ 55
Constitution of India, 1950 — Article 20Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 201, 409, 467, 471, 477
High Courts24 Oct 1960Dismissed
Deen Dayal Vs State of UP and another
Allahabad High Court · (1961) 31 AWR 254
Constitution of India, 1950 — Article 19(1)(f), 48Constitution of India, 1950 — Article 19(1)(f), 48Constitution of India, 1950 — Article 19(1)(f), 48
High Courts24 Oct 1960Dismissed
Ishwar Dayal Vs The State of Uttar Pradesh and Others
Allahabad High Court · AIR 1961 All 374 : (1962) 32 AWR 295
Constitution of India, 1950 — Article 226Uttar Pradesh Motor Vehicles Taxation Act, 1997 — Section 4, 4(2)Uttar Pradesh Motor Vehicles Taxation Rules, 1998 — Rule 5, 6
High Courts24 Oct 1960Allowed
Devi Prasad Vs Ghanshiam Dass and another
Allahabad High Court · (1961) 31 AWR 213
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 9Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 9Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 9
High Courts18 Oct 1960Allowed
Saghir Ahmad Vs State
Allahabad High Court · AIR 1961 All 507 : (1961) 31 AWR 244 : (1961) CriLJ 441
Citizenship Act, 1955 — Section 10, 8, 9, 9(2)Citizenship Rules, 2009 — Rule 30Constitution of India, 1950 — Article 13(2), 19(1)
High Courts14 Oct 1960Allowed
Sheo Nath Misra alias Bachchy Mahraj Vs U.P. Govt. and another
Allahabad High Court · (1961) 31 AWR 309
Defence of India Act, 1971 — Section 19(1)(e)Defence of India Act, 1971 — Section 19(1)(e)Land Acquisition Act, 1894 — Section 23(1)
High Courts10 Oct 1960Allowed
Sangam Lal Jaiswal and another Vs Commissioner, Varanasi Division, Varanasi and others
Allahabad High Court · (1961) 31 AWR 86
Constitution of India, 1950 — Article 226Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 7A(i)Constitution of India, 1950 — Article 226
High Courts10 Oct 1960Dismissed
Anwarul Hasan Khan and Others Vs Ali Mohammad and Others
Allahabad High Court · AIR 1961 All 558 : (1961) 31 AWR 111
Arbitration Act, 1940 — Section 20, 39, 39(1)
High Courts10 Oct 1960Dismissed
J.K. Investment Trust Ltd. and Others Vs Muir Mills Co. Ltd. and Others
Allahabad High Court · AIR 1961 All 413 : (1961) 31 AWR 120 : (1962) 32 CompCas 893
Companies Act, 1956 — Section 397, 398
High Courts10 Oct 1960Allowed
Dhandu and Others Vs Girdhari Lal
Allahabad High Court · AIR 1961 All 518 : (1961) 31 AWR 475
Limitation Act, 1908 — Article 139Transfer of Property Act, 1882 — Section 6
High Courts08 Oct 1960
Sohan Lal Vs State
Allahabad High Court · (1960) 10 AHC CK 0005
Penal Code, 1860 (IPC) — Section 499, 500
High Courts07 Oct 1960Dismissed
Parma Singh and Another Vs Deo Nath Pathak and Others
Allahabad High Court · (1960) 30 AWR 688
Transfer of Property Act, 1882 — Section 60
High Courts05 Oct 1960Dismissed
Radha Mohan Singh Vs Mst. Mahesh Kuar and others
Allahabad High Court · (1961) 31 AWR 302
Uttar Pradesh Agriculturists Relief Act, 1934 — Section 12, 17Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 200, 21(d)Uttar Pradesh Agriculturists Relief Act, 1934 — Section 12, 17