High Courts13 Jan 1970Dismissed
Gulabchand Munishkisore Vs Commissioner of Sales Tax
Allahabad High Court · (1970) 26 STC 205
Uttar Pradesh Sales Tax Act, 1948 — Section 30
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 3,861 of 5,024
High Courts12 Jan 1970Partly Allowed
Shyam Lal Sharma Vs Life Insurance Corporation of India and Another
Allahabad High Court · (1970) 40 CompCas 611 : (1971) 21 FLR 357 : (1970) 2 LLJ 393
Constitution of India, 1950 — Article 12, 13, 226, 9(1)Life Insurance Corporation Act, 1956 — Section 49Life Insurance Corporation Regulations — Regulation 25(1), 25(4)
High Courts12 Jan 1970Dismissed
Om Prakash Vs Divisional Superintendent, Northern Rly.
Allahabad High Court · AIR 1970 All 440 : (1970) 40 AWR 107
Constitution of India, 1950 — Article 226(1A)
High Courts09 Jan 1970Allowed
Mittar Singh Vs Sarjeet and Others
Allahabad High Court · (1970) 40 AWR 354
Criminal Procedure Code, 1898 (CrPC) — Section 347Penal Code, 1860 (IPC) — Section 147, 323
High Courts08 Jan 1970Dismissed
Farzand Ali Vs Shaukat Ali and Others
Allahabad High Court · AIR 1971 All 12 : (1970) 40 AWR 543 : (1971) CriLJ 29
Criminal Procedure Code, 1898 (CrPC) — Section 146(1B), 146(1D)
High Courts06 Jan 1970Allowed
Ram Kishan Dass Brij Mohan Lal Vs The State of Uttar Pradesh and Others
Allahabad High Court · (1970) 27 STC 312
Constitution of India, 1950 — Article 226
High Courts02 Jan 1970Allowed
Arjun Singh Vs Virendra Nath and Another
Allahabad High Court · AIR 1971 All 29
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1Evidence Act, 1872 — Section 114, 17, 8
High Courts02 Jan 1970Dismissed
Rakesh Kumar Vs Ramesh Chandra and Other
Allahabad High Court · (1970) 40 AWR 55
Limitation Act, 1963 — Section 5
High Courts02 Jan 1970Allowed
Smt. Marjadi and Others Vs Umapati and Others
Allahabad High Court · (1970) 40 AWR 189
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 331
High Courts01 Jan 1970Disposed Of
Mohd. Mustafa Vs Commissioner of Gift Tax
Allahabad High Court · (1970) 76 ITR 205
Gift Tax Act, 1958 — Section 2, 3
High Courts01 Jan 1970Allowed
Shambhu Dayal and Others Vs Pt. Basdeo Sahai
Allahabad High Court · AIR 1970 All 525 : (1970) 40 AWR 218
Arbitration Act, 1940 — Section 12, 14, 17, 23, 30Civil Procedure Code, 1908 (CPC) — Section 115Evidence Act, 1872 — Section 114
High Courts01 Jan 1970Dismissed
Commissioner of Sales Tax, U.P., Lucknow Vs Parson Tools and Plants, Kanpur
Allahabad High Court · AIR 1970 All 428 : (1971) 27 STC 73
Limitation Act, 1963 — Section 14(2), 5Uttar Pradesh Sales Tax Act, 1948 — Section 10, 10(3B), 11, 9
High Courts01 Jan 1970Disposed Of
Commissioner, Sales Tax Vs Pradeep Products
Allahabad High Court · (1970) 26 STC 74
Uttar Pradesh Sales Tax Act, 1948 — Section 3A
High Courts23 Dec 1969Dismissed
Lal Gopal alias Triloki Nath Vs Mahangi and Others
Allahabad High Court · (1970) 40 AWR 121
Hindu Womens Right to Property Act, 1937 — Section 3(2)
High Courts19 Dec 1969Dismissed
Lakhpat and Another Vs State
Allahabad High Court · (1970) 40 AWR 355
Government of India Act, 1935 — Section 93(2)Uttar Pradesh Road Side Land Control Act, 1945 — Section 3
High Courts19 Dec 1969Allowed
Commissioner, Sales Tax Vs Ballabh Das
Allahabad High Court · (1970) 25 STC 372
Uttar Pradesh Sales Tax Act, 1948 — Section 11(3)
High Courts18 Dec 1969Allowed
Aditya Tiwari and Others Vs The Deputy Director of Consolidation and Others
Allahabad High Court · (1970) 40 AWR 247
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 11(1)
High Courts18 Dec 1969
Commissioner of Income Tax Vs M.P. Jatia
Allahabad High Court · (1970) 76 ITR 201
Income Tax Act, 1922 — Section 66(1)Income Tax Act, 1961 — Section 24, 24(1)
High Courts18 Dec 1969Allowed
Abhai Mangal Prasad Vs District Supply Officer and Another
Allahabad High Court · (1970) 40 AWR 116
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 7
High Courts17 Dec 1969Dismissed
Smt. Kamla Kunwar Vs Ratan Lal and Others
Allahabad High Court · AIR 1971 All 304
Evidence Act, 1872 — Section 101, 114, 3, 45Registration Act, 1908 — Section 42Succession Act, 1925 — Section 59, 61, 63