High Courts13 Feb 1970Allowed
Commissioner, Sales Tax Vs Ganga Ram Ghurey Lal
Allahabad High Court · (1971) 27 STC 109
Constitution of India, 1950 — Article 286
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 3,859 of 5,024
High Courts12 Feb 1970Allowed
State of Uttar Pradesh Vs The District Judge, Faizabad and Others
Allahabad High Court · AIR 1971 All 229
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 14Forest Act, 1927 — Section 17, 18
High Courts12 Feb 1970Allowed
Ram Krishan and Another Vs Nagar Mahapalika Kanpur and Others
Allahabad High Court · (1970) 40 AWR 241
Uttar Pradesh Nagar Mahapalika Act, 1959 — Section 174
High Courts11 Feb 1970Dismissed
Prem Narain Kapoor and Others Vs Sudhrisht Narain Anad and Others
Allahabad High Court · (1970) 40 AWR 298
Civil Procedure Code, 1908 (CPC) — Section 60(m)
High Courts11 Feb 1970Allowed
Bhaiya Lal Sharma and Others Vs Sales Tax Officer and Another
Allahabad High Court · (1970) 26 STC 458
Uttar Pradesh Sales Tax Act, 1948 — Section 18(2)
High Courts11 Feb 1970Allowed
Deewan Chand Vs State of U.P. and Others
Allahabad High Court · AIR 1971 All 200 : (1970) 40 AWR 580
Forest Act, 1927 — Section 82
High Courts10 Feb 1970Dismissed
Tika Ram Vs Naubat
Allahabad High Court · (1970) 40 AWR 237
Provincial Small Cause Courts Act, 1887 — Section 16Uttar Pradesh Panchayat Raj Act, 1947 — Section 85
High Courts09 Feb 1970Disposed Off
Badal Vs Deputy Director of Consolidation and Others
Allahabad High Court · (1970) 40 AWR 456
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 49Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 209
High Courts09 Feb 1970Allowed
Paras Vs The Requisitioning Authority and Another
Allahabad High Court · (1970) 40 AWR 268
Uttar Pradesh Rural Development (Requisitioning of Land) Act, 1948 — Section 3
High Courts09 Feb 1970Allowed
Ravindra Kumar Gupta Vs Town Area Committee and Others
Allahabad High Court · (1970) 40 AWR 265
Uttar Pradesh Town Areas Act, 1914 — Section 18, 4
High Courts05 Feb 1970Dismissed
Rama Nand Pandey Vs The Dy. Director Consolidation Balia and Others
Allahabad High Court · (1970) 40 AWR 291
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 20
High Courts05 Feb 1970Dismissed
Ganga Ram Vs Hira Lal
Allahabad High Court · (1970) 40 AWR 181
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts05 Feb 1970
Maharaja Pateshwari Pd. Singh Vs Commissioner of Wealth Tax
Allahabad High Court · (1970) 78 ITR 581
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 27Wealth Tax Act, 1957 — Section 2
High Courts04 Feb 1970Dismissed
Yasin and Another Vs State of UP
Allahabad High Court · (1970) 40 AWR 368
Penal Code, 1860 (IPC) — Section 403, 410, 411
High Courts03 Feb 1970Allowed
C.L. Dhawan and Another Vs Uttam Chand Chawla
Allahabad High Court · (1970) 40 AWR 236
High Courts03 Feb 1970Allowed
Nagar Mahapalika, Lucknow Vs Ram Dhani
Allahabad High Court · AIR 1971 All 53 : (1971) CriLJ 203
Prevention of Food Adulteration Act, 1954 — Section 8
High Courts02 Feb 1970Dismissed
Commissioner, Sales Tax Vs Manohar Glass Works
Allahabad High Court · (1971) 27 STC 51
Uttar Pradesh Sales Tax Act, 1948 — Section 11(1)
High Courts30 Jan 1970Disposed Of
Raja Mohammad Azam Khan Vs State of U.P.
Allahabad High Court · (1971) 82 ITR 392
Uttar Pradesh Agricultural Income Tax Act, 1948 — Section 2(11)Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 161
High Courts30 Jan 1970Disposed Off
Shyam Manohar Dixit Vs Sales Tax Officer, Sector IV, Kanpur and Others
Allahabad High Court · AIR 1970 All 444 : (1970) 40 AWR 151 : (1970) 26 STC 439
Uttar Pradesh Sales Tax Act, 1948 — Section 2, 24, 7, 7(1)Uttar Pradesh Sales Tax Rules, 1948 — Rule 2, 3(1), 3B, 6
High Courts30 Jan 1970Allowed
M/s. Khedan Lal and Sons, though Sri Vishwa Nath Prasad Jaiswal Vs The State of UP and Others
Allahabad High Court · (1970) 40 AWR 239
Criminal Procedure Code, 1898 (CrPC) — Section 561APrevention of Food Adulteration Act, 1954 — Section 16