High Courts29 Jan 1970Allowed
Niranjan Lal Bhargava Trust Vs Nagar Mahapalika Allahabad
Allahabad High Court · (1970) 40 AWR 113
Civil Procedure Code, 1908 (CPC) — Section 115
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 3,860 of 5,024
High Courts29 Jan 1970Dismissed
Ram Rup Pandey Vs R.K. Bhargava and Others
Allahabad High Court · AIR 1971 All 231 : (1971) CriLJ 764
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2(3)Contempt of Courts Act, 1971 — Section 3(1)
High Courts29 Jan 1970
Quality Marked Footwear Manufacturers Co-Operative Association Ltd. Vs Commissioner of Sales Tax
Allahabad High Court · (1970) 26 STC 79
Uttar Pradesh Sales Tax Act, 1948 — Section 21
High Courts29 Jan 1970
Gopal Raj Swarup Vs Commissioner of Wealth Tax
Allahabad High Court · (1970) 77 ITR 912
Income Tax Act, 1922 — Section 66(1)Transfer of Property Act, 1882 — Section 130(1), 133Trusts Act, 1882 — Section 5, 6
High Courts28 Jan 1970Allowed
Smt. Nirmala Chhabra Vs Addl. District Judge, Lucknow and Another
Allahabad High Court · AIR 1971 All 227
Constitution of India, 1950 — Article 13(2)Public Premises (Eviction of Unauthorised Occupants) (Amendment) Act, 1968 — Section 10EPublic Premises (Eviction of Unauthorised Occupants) Act, 1958 — Section 5
High Courts27 Jan 1970Allowed
State Vs Ram Babu and Others
Allahabad High Court · (1970) 40 AWR 288
Criminal Procedure Code, 1898 (CrPC) — Section 417(1), 417(3)
High Courts27 Jan 1970Dismissed
State of U.P. Vs Sri Padam Singh Rana
Allahabad High Court · AIR 1971 All 270
Arbitration Act, 1940 — Section 2
High Courts27 Jan 1970Dismissed
Chunni Lal and Others Vs Chief Settlement Commissioner and Others
Allahabad High Court · (1970) 40 AWR 191
Administration of Evacuee Property Act, 1950 — Section 18(2)Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 4
High Courts23 Jan 1970Allowed
The State Vs Sri Lal and Others
Allahabad High Court · (1971) CriLJ 141
Penal Code, 1860 (IPC) — Section 114, 363, 366, 376, 378
High Courts23 Jan 1970Allowed
Daulat Ram Singh Vs Swami Dayal and Another
Allahabad High Court · (1970) 40 AWR 155
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 5
High Courts22 Jan 1970Disposed Of
Commissioner of Income Tax Vs Babban Pandey
Allahabad High Court · (1970) 77 ITR 601
Income Tax Act, 1922 — Section 13, 66A(1)
High Courts21 Jan 1970Allowed
Lakhan Vs The Director of Consolidation, U.P. Ballia and Others
Allahabad High Court · (1970) 40 AWR 592
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 9A
High Courts20 Jan 1970Allowed
Ram Gopal Vs Badri Prasad and Others
Allahabad High Court · (1970) 40 AWR 263
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 332B
High Courts20 Jan 1970Allowed
Nand Lal and Others Vs State of UP and Others
Allahabad High Court · (1970) 40 AWR 154
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 211A, 3(14)
High Courts19 Jan 1970Dismissed
Shamsuddin Vs Abbas Ali
Allahabad High Court · AIR 1971 All 117
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 35, Order 21 Rule 35(1), Order 21 Rule 35(2), Order 21 Rule 36
High Courts16 Jan 1970Dismissed
Mst. Chandra Kali Vs Sitaram and Others
Allahabad High Court · AIR 1971 All 236 : (1973) RD 409
Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 226
High Courts16 Jan 1970Dismissed
Bhondoo and Others Vs Udatoo
Allahabad High Court · AIR 1970 All 307 : (1970) 40 AWR 156
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33, Order 7 Rule 7Easements Act, 1882 — Section 1
High Courts15 Jan 1970Dismissed
Moti Lal Padampat Sugar Mills Co. (P.) Ltd. Vs Commissioner of Wealth Tax
Allahabad High Court · (1970) 77 ITR 583
Wealth Tax Act, 1957 — Section 2
High Courts15 Jan 1970Allowed
Ajai Kumar Bhargava and Others Vs Girja Shankar Dwivedi
Allahabad High Court · (1970) 40 AWR 171
Civil Procedure Code, 1908 (CPC) — Section 151Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 7B
High Courts15 Jan 1970
Som Nath Soni Vs Hind Housing And Constructions Ltd.
Allahabad High Court · (1970) 40 AWR 215
Uttar Pradesh Shops and Commercial Establishments Act, 1962 — Section 34