High Courts30 Mar 1971Dismissed
Mahadeo Pandey Vs Mt. Bensraji
Allahabad High Court · AIR 1971 All 515 : (1971) 41 AWR 426
Hindu Succession Act, 1956 — Section 14(1), 14(2)
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 3,837 of 5,024
High Courts30 Mar 1971
Bishan Swarup Vs Commissioner of Income Tax
Allahabad High Court · (1972) 85 ITR 635
Income Tax Act, 1922 — Section 28(1)
High Courts30 Mar 1971
Saharanpur Electric Supply Co. Ltd. Vs Commissioner of Income Tax
Allahabad High Court · (1971) 82 ITR 405
Income Tax Act, 1922 — Section 10(2)
High Courts29 Mar 1971Dismissed
Gopi Nath Hari Kishan Vs Commissioner of Income Tax
Allahabad High Court · (1973) 88 ITR 221
Income Tax Act, 1922 — Section 66(1), 66(2)
High Courts29 Mar 1971Dismissed
Dev Vidyalaya Inter College, Taruli Vs Dr. C.M. Bhatia and Others
Allahabad High Court · AIR 1971 All 567
Constitution of India, 1950 — Article 226Uttar Pradesh Intermediate Education Act, 1921 — Section 11(3)
High Courts29 Mar 1971
Commissioner, Sales Tax Vs Ram Niwas Puskar Dutt
Allahabad High Court · (1971) 28 STC 736
Uttar Pradesh Sales Tax Act, 1948 — Section 3A
High Courts27 Mar 1971
Commissioner of Income Tax Vs Manohar Lal and Co.
Allahabad High Court · (1971) 82 ITR 711
Income Tax Act, 1961 — Section 271(1), 297(2)
High Courts27 Mar 1971
Ram Das Chhedi Vs The State
Allahabad High Court · (1972) CriLJ 57
Evidence Act, 1872 — Section 6Penal Code, 1860 (IPC) — Section 362, 363, 366, 379, 420
High Courts26 Mar 1971Allowed
Israr Ahmad and Another Vs Sant Ram
Allahabad High Court · AIR 1971 All 559 : (1971) 41 AWR 401
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3(1), 7C(6)
High Courts26 Mar 1971
Ram Swarup and Another Vs The State
Allahabad High Court · (1971) 03 AHC CK 0002
Arms Act, 1959 — Section 25, 27, 29, 3Penal Code, 1860 (IPC) — Section 100, 101, 102, 103, 104
High Courts24 Mar 1971Dismissed
Commissioner of Income Tax Vs Bharat Bhandar
Allahabad High Court · (1974) 94 ITR 315
Income Tax Act, 1961 — Section 80G, 80J, 84, 88
High Courts23 Mar 1971Dismissed
Chhotey Lal and Others Vs The State
Allahabad High Court · (1972) CriLJ 59
Penal Code, 1860 (IPC) — Section 147, 149, 323, 425, 97
High Courts23 Mar 1971Dismissed
Raza Textiles Ltd. Vs Commissioner of Income Tax
Allahabad High Court · (1972) 86 ITR 673
Income Tax Act, 1922 — Section 13
High Courts23 Mar 1971
Gopal Jalan Vs Commissioner of Income Tax
Allahabad High Court · (1972) 86 ITR 317
High Courts23 Mar 1971
Seth Shiv Prasad Vs Commissioner of Income Tax
Allahabad High Court · (1972) 84 ITR 15
Income Tax Act, 1922 — Section 12(2), 6
High Courts22 Mar 1971Dismissed
Onkar Nath Jain Vs U.P. Co-operative Cane Union''s Federation Ltd., Lucknow
Allahabad High Court · AIR 1971 All 569
Arbitration Act, 1940 — Section 34
High Courts22 Mar 1971Dismissed
Ganga Glass Works (Private) Ltd., Balwali Vs The State of U.P. and Others
Allahabad High Court · AIR 1972 All 158 : (1973) 43 AWR 620 : (1951) 19 ITR 126
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 27(1), 42AUttar Pradesh Land Revenue Act, 1901 — Section 28
High Courts22 Mar 1971Allowed
Ajodhya Prasad Vs The Premier Insurance Co. Ltd.
Allahabad High Court · (1971) ACJ 363
Arbitration Act, 1940 — Section 20
High Courts19 Mar 1971Dismissed
Mohd. Yasin and Others Vs Abdul Wadood and Others
Allahabad High Court · AIR 1971 All 571
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 4C, 5Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 1
High Courts19 Mar 1971Dismissed
Sultan Singh Vs Assistant Registrar Incharge Jhansi Division, Jhansi and Others
Allahabad High Court · AIR 1972 All 159
Constitution of India, 1950 — Article 19, 246