High Courts30 Apr 1971Dismissed
Satyawati Devi Vs Ram Ji Srivastava
Allahabad High Court · AIR 1971 All 575 : (1971) 41 AWR 459
Hindu Marriage Act, 1955 — Section 19, 3
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 3,835 of 5,024
High Courts30 Apr 1971
Saraswathi Press Vs Nand Ram
Allahabad High Court · (1971) ACJ 316 : (1971) 2 LLJ 384
Employees Compensation Act, 1923 — Section 3, 4, 4A
High Courts30 Apr 1971
State Vs Hari Shankar
Allahabad High Court · (1972) CriLJ 60
Limitation Act, 1963 — Section 10, 12
High Courts29 Apr 1971Allowed
Farooq Ahmad Vs Muneshwar Bux Singh
Allahabad High Court · AIR 1972 All 155
Evidence Act, 1872 — Section 101Transfer of Property Act, 1882 — Section 106
High Courts29 Apr 1971Allowed
The U.P. State and Another Vs Mohan Lal
Allahabad High Court · AIR 1971 All 521
Arbitration Act, 1940 — Section 30, 33
High Courts29 Apr 1971
Commissioner of Income Tax Vs K.L. Raizada
Allahabad High Court · (1973) 87 ITR 151
Income Tax Act, 1922 — Section 10(2)
High Courts28 Apr 1971Dismissed
Chedda Lal Vs The Sub-Divisional Officer, Mainpuri and Others
Allahabad High Court · AIR 1972 All 51 : (1971) 41 AWR 460
Constitution of India, 1950 — Article 226Uttar Pradesh Panchayat Raj Rules, 1947 — Rule 21C
High Courts28 Apr 1971Disposed Of
Govind Das and Others Vs The Board of Revenue, U.P., Lucknow
Allahabad High Court · AIR 1971 All 540
Stamp Act, 1899 — Section 2(10)
High Courts28 Apr 1971Dismissed
Jeewan Nath Wahal Vs State Transport Authority, U.P., Lucknow and Others
Allahabad High Court · AIR 1971 All 553
Motor Vehicles Act, 1939 — Section 47(3), 57
High Courts27 Apr 1971Disposed Off
Sri Ram Swarath Singh Vs Commissioner of Sales Tax
Allahabad High Court · (1972) 29 STC 134
Uttar Pradesh Sales Tax Act, 1948 — Section 11(1)
High Courts27 Apr 1971Dismissed
Trilok Singh Vs Smt. Savitri Devi
Allahabad High Court · AIR 1972 All 52 : (1971) 41 AWR 567
Civil Procedure Code, 1908 (CPC) — Section 11Hindu Marriage Act, 1955 — Section 10, 23(2), 9
High Courts26 Apr 1971Allowed
Thakur Dass Vs Chagan Lal and Others
Allahabad High Court · AIR 1971 All 563 : (1971) 41 AWR 608
High Courts23 Apr 1971Allowed
Gopal Narain and Another Vs Kanchanlal and Others
Allahabad High Court · AIR 1971 All 556 : (1971) 41 AWR 452
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 5Uttar Pradesh Land Tenures Legal Proceedings (Removal of Difficulties) Order, 1952 — Section 2Uttar Pradesh Tenancy Act, 1939 — Section 20, 27(2), 27(3)
High Courts23 Apr 1971Dismissed
M.M.L. Sahni and Another Vs Union of India (UOI) and Others
Allahabad High Court · AIR 1972 All 156
Constitution of India, 1950 — Article 226
High Courts23 Apr 1971Disposed Of
Manohar Das and Others Vs The Board of Revenue, U.P.
Allahabad High Court · AIR 1971 All 523 : (1971) 41 AWR 513
Partnership Act, 1932 — Section 46, 48Stamp Act, 1899 — Article 45, 46B
High Courts23 Apr 1971
Commissioner of Wealth Tax Vs Rani Krishna Devi
Allahabad High Court · (1972) 84 ITR 94
Wealth Tax Act, 1957 — Section 24(10), 24(5), 24(6)
High Courts23 Apr 1971
Commissioner of Income Tax Vs New Punjab Calcutta Transport Co. (P.) Ltd.
Allahabad High Court · (1972) 83 ITR 844
Income Tax Act, 1922 — Section 22(1), 22(2)
High Courts22 Apr 1971Allowed
Chandra Shekhar and Others Vs Director of Consolidation, U.P., Lucknow (Camp Sultanpur) and Others
Allahabad High Court · AIR 1972 All 76
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 11, 17, 48, 9A
High Courts22 Apr 1971
Raja Vishwanath Pratap Singh Vs Commissioner of Wealth Tax
Allahabad High Court · (1972) 84 ITR 135
Wealth Tax Act, 1957 — Section 17, 2
High Courts22 Apr 1971
Puttan Vs State
Allahabad High Court · (1971) 41 AWR 565 : (1972) CriLJ 270
Penal Code, 1860 (IPC) — Section 375, 376