High Courts22 Apr 1971
Sir Shadilal Sugar and General Mills Ltd. Vs Union of India (UOI) and Another
Allahabad High Court · (1972) 85 ITR 363
Income Tax Act, 1922 — Section 18A, 18A(5), 23
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 3,836 of 5,024
High Courts22 Apr 1971
Moti Lal Shyam Sunder Vs Commissioner of Income Tax
Allahabad High Court · (1972) 84 ITR 186
Income Tax Act, 1961 — Section 3, 4
High Courts21 Apr 1971Disposed Of
Commissioner of Income Tax Vs Brij Transport Company Ltd.
Allahabad High Court · (1973) 87 ITR 52
Income Tax Act, 1922 — Section 23A, 23A(1), 34(3)
High Courts20 Apr 1971Allowed
COMMISSIONER OF Income Tax, U.P. Vs JHAGRU RAM KUNDA NAND.
Allahabad High Court · (1972) 86 ITR 823
Income Tax Act, 1922 — Section 28(1)(c)Income Tax Act, 1922 — Section 28(1)(c)Income Tax Act, 1922 — Section 28(1)(c)
High Courts20 Apr 1971Dismissed
Isherdas Sahni and Brothers Vs The District Magistrate, Lucknow and Another
Allahabad High Court · AIR 1972 All 83
Cinematograph Act, 1918 — Section 5(3), 9Uttar Pradesh Cinemas (Regulation) Act, 1955 — Section 13Uttar Pradesh Cinematograph Rules, 1951 — Rule 2
High Courts20 Apr 1971
Smt. Kusum Kumari Vs Union of India (UOI) and Others
Allahabad High Court · (1972) 85 ITR 19
Income Tax Act, 1961 — Section 218, 220, 221, 221(1)
High Courts20 Apr 1971
Dr. S.M. Gupta Vs Commissioner of Income Tax
Allahabad High Court · (1972) 86 ITR 406
Income Tax Act, 1961 — Section 271
High Courts13 Apr 1971Dismissed
Laxmi Devi Vs Chandramani Devi
Allahabad High Court · AIR 1971 All 506 : (1971) 41 AWR 382
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Transfer of Property Act, 1882 — Section 105, 106
High Courts13 Apr 1971
Cawnpore Sugar Works Ltd. Vs Dr. B.P. Mohindra and Others
Allahabad High Court · (1971) 2 LLJ 169
Constitution of India, 1950 — Article 254Industrial Disputes Act, 1947 — Section 10, 2A
High Courts08 Apr 1971Disposed Of
Commissioner of Income Tax Vs Raja Mohd. Amir Ahmad Khan
Allahabad High Court · (1975) 100 ITR 433
Income Tax Act, 1922 — Section 28(1)
High Courts07 Apr 1971Dismissed
Sahebdin and Another Vs Jhulai Gadaria and Others
Allahabad High Court · AIR 1971 All 546 : (1971) 41 AWR 406 : (1971) RD 255
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 4, 6, 7, 9
High Courts05 Apr 1971
Aziz Alam and Others Vs Dy. Director of Consolidation and Others
Allahabad High Court · (1972) 42 AWR 207
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 204, 21(1)(b)
High Courts02 Apr 1971Disposed Of
Dyer Meakin Breweries Vs Commissioner of Sales Tax
Allahabad High Court · (1972) 29 STC 69
Uttar Pradesh Sales Tax Act, 1948 — Section 8A
High Courts01 Apr 1971Dismissed
State of Uttar Pradesh Vs Darshan Lal
Allahabad High Court · (1971) CriLJ 1213
Uttar Pradesh Road Side Land Control Act, 1945 — Section 13(1)(b)Uttar Pradesh Road Side Land Control Act, 1945 — Section 13(1)(b)Uttar Pradesh Road Side Land Control Act, 1945 — Section 13(1)(b)
High Courts01 Apr 1971Disposed Of
Baleshwar Dayal Vs State of U.P. and Others
Allahabad High Court · AIR 1970 All 12 : (1971) 41 AWR 303
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 7F
High Courts01 Apr 1971Dismissed
Masood Ahmad Vs The State of U.P. and Others
Allahabad High Court · AIR 1971 All 544 : (1971) 41 AWR 336
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 7, 7FUttar Pradesh (Temporary) Control of Rent and Eviction Rules, 1949 — Rule 6
High Courts31 Mar 1971Partly Allowed
Swadesh Leather Store Vs Sales Tax Officer, Sector IV and Another
Allahabad High Court · (1972) 29 STC 308
Uttar Pradesh Sales Tax Act, 1948 — Section 3AA
High Courts31 Mar 1971Disposed Off
Matrumal Dhanna Lal Vs Income Tax Officer, A Ward
Allahabad High Court · (1972) 86 ITR 497
Income Tax Act, 1922 — Section 10(2), 66(1)
High Courts31 Mar 1971
Haji Abdul Hameed Vs Commissioner of Income Tax
Allahabad High Court · (1971) 82 ITR 495
Income Tax Act, 1922 — Section 10, 12, 2(6AA)
High Courts30 Mar 1971Dismissed
M.C. Goel Vs State of Uttar Pradesh and Another
Allahabad High Court · AIR 1971 All 512
Constitution of India, 1950 — Article 16, 311