COURT ARCHIVE

Allahabad High Court judgments

1,00,469 judgments · page 3,807 of 5,024

High Courts25 Sept 1972Dismissed

Ramesh Chand and Others Vs Board of Revenue and Others

Allahabad High Court · AIR 1973 All 120 : (1973) RD 9

Civil Procedure Code, 1908 (CPC) — Section 11Uttar Pradesh Land Tenures Legal Proceedings (Removal of Difficulties) Order, 1952 — Section 2Uttar Pradesh Tenancy (Amendment) Act, 1947 — Section 27, 27(1), 27(3)

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High Courts23 Sept 1972Dismissed

Anchor Pressings (P.) Ltd. Vs Commissioner of Income Tax and Others

Allahabad High Court · (1975) 100 ITR 347

Income Tax Act, 1961 — Section 154, 80J, 84

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High Courts23 Sept 1972

Satish Chandra Narmesh Kumar Vs Commissioner of Sales Tax and Others

Allahabad High Court · (1973) 31 STC 440

Limitation Act, 1963 — Section 14, 5

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High Courts22 Sept 1972Dismissed

Suraj Prasad Vs Smt. Kusumlata Sinha

Allahabad High Court · AIR 1973 All 198

Transfer of Property Act, 1882 — Section 106, 111

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High Courts22 Sept 1972Allowed

Alopi Prasad and Sons Pvt. Ltd. and Another Vs Harish Chandra and Another

Allahabad High Court · AIR 1973 All 368 : (1973) 43 AWR 46

Civil Procedure Code, 1908 (CPC) — Section 20Negotiable Instruments Act, 1881 (NI) — Section 118(8)

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High Courts22 Sept 1972Dismissed

Municipal Board, Mathura Vs Abdul Hameed and Another

Allahabad High Court · AIR 1973 All 200 : (1973) 43 AWR 139

Constitution of India, 1950 — Article 19, 19(1), 358

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High Courts22 Sept 1972Dismissed

Fida Husain Vs The Senior Superintendent of Police and Others

Allahabad High Court · AIR 1973 All 364 : (1973) 43 AWR 23

Constitution of India, 1950 — Article 394, 5, 7

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High Courts22 Sept 1972Allowed

Darbari and Another Vs State and Another

Allahabad High Court · (1972) 42 AWR 819

Criminal Procedure Code, 1898 (CrPC) — Section 517Uttar Pradesh Municipalities Act, 1916 — Section 185

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High Courts21 Sept 1972Allowed

Firm Munshi Lal Hari Om Raj Nandi and Others Vs Bankey Lal Hira Lal and Others

Allahabad High Court · AIR 1973 All 302 : (1972) 42 AWR 835

Contract Act, 1872 — Section 211

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High Courts21 Sept 1972Dismissed

Hari Shankar and others Vs U.P. State Electricity Board and another

Allahabad High Court · (1972) 09 AHC CK 0033

Constitution of India, 1950 — Article 226Electricity (Supply) Act, 1948 — Section 49

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High Courts20 Sept 1972Allowed

Achchaibar Vs Dy. Director of Consolidation, Jaunpur and Others

Allahabad High Court · AIR 1973 All 141

Constitution of India, 1950 — Article 226Uttar Pradesh Tenancy Act, 1939 — Section 246, 256

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High Courts20 Sept 1972Allowed

Achchaibar Vs Dy. Director of Consolidation, Jaunpur and others

Allahabad High Court · (1972) 09 AHC CK 0031

Constitution of India, 1950 — Article 226Uttar Pradesh Tenancy Act, 1939 — Section 256

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High Courts19 Sept 1972Dismissed

State of U.P. and Others Vs Om Prakash and Another

Allahabad High Court · (1972) 42 AWR 812

General Clauses Act, 1897 — Section 8Uttar Pradesh Sugarcane (Purchase Tax) Act, 1961 — Section 4

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High Courts19 Sept 1972Dismissed

Anwar Khan Vs The Deputy Director of Consolidation and Others

Allahabad High Court · AIR 1973 All 146 : (1973) 43 AWR 311 : (1973) RD 458

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9Constitution of India, 1950 — Article 226

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High Courts19 Sept 1972

Shyam Manohar Shyam Sunder Vs Commissioner, Sales Tax

Allahabad High Court · (1973) 31 STC 369

Uttar Pradesh Sales Tax Act, 1948 — Section 15A

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High Courts15 Sept 1972Dismissed

Commissioner of Income Tax Vs Mansa Ram and Sons

Allahabad High Court · (1977) 106 ITR 307

Income Tax Act, 1961 — Section 271(1)

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High Courts15 Sept 1972Allowed

Bansraj Rai Vs State of U.P. and others

Allahabad High Court · (1973) 43 AWR 140

Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 189, 194(a)

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High Courts15 Sept 1972Allowed

Bharit and Others Vs The Hon''ble Board of Revenue, U.P., at Allahabad and Others

Allahabad High Court · AIR 1973 All 201 : (1972) 42 AWR 902

Limitation Act, 1963 — Article 64, 65

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High Courts15 Sept 1972

Commissioner of Sales Tax Vs Agrawal Commercial Corporation

Allahabad High Court · (1973) 31 STC 32

Uttar Pradesh Sales Tax Act, 1948 — Section 11(1), 3AA

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High Courts14 Sept 1972Dismissed

State Vs S.N. Dikshit

Allahabad High Court · (1973) 43 AWR 80 : (1973) CriLJ 1211

Contempt of Courts Act, 1971 — Section 12, 13, 2, 3, 6Penal Code, 1860 (IPC) — Section 120B, 34, 341, 465, 466

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