High Courts24 Oct 1972Allowed
Jagdish Lal Vs Municipal Board, Bahraich and Others
Allahabad High Court · AIR 1973 All 189
Uttar Pradesh Municipalities Act, 1916 — Section 321
COURT ARCHIVE
Allahabad High Court judgments
1,00,469 judgments · page 3,805 of 5,024
High Courts24 Oct 1972
Balak Ram Vs State
Allahabad High Court · (1973) 43 AWR 9 : (1973) CriLJ 750
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts23 Oct 1972Partly Allowed
Kunwar Bhopal Singh and Others Vs Sheoraj Singh and Others
Allahabad High Court · AIR 1973 All 70
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2
High Courts19 Oct 1972Dismissed
Commissioner, Sales Tax Vs Mukat Lal Om Prakash
Allahabad High Court · (1973) 31 STC 532
Uttar Pradesh Sales Tax Act, 1948 — Section 11
High Courts19 Oct 1972Dismissed
Smt. Dayali Devi Vs Captain J.M. Mitra and Another
Allahabad High Court · AIR 1973 All 249
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
High Courts17 Oct 1972Dismissed
Marwari Sabha Pilakhwa Vs Sri Kanhaya Lal and Others
Allahabad High Court · AIR 1973 All 298 : (1973) 43 AWR 100
Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 21, 21(1), 21(2), 21(3), 22Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, 115
High Courts12 Oct 1972Dismissed
Union of India (UOI) and Another Vs Smt. Chand Putli
Allahabad High Court · AIR 1973 All 362 : (1972) 42 AWR 898
Citizenship Act, 1955 — Section 9Citizenship Rules, 2009 — Rule 30
High Courts10 Oct 1972Allowed
Thakur Pd. Vs Board of Revenue and Others
Allahabad High Court · (1972) 42 AWR 831
Criminal Procedure Code, 1898 (CrPC) — Section 80Limitation Act, 1963 — Section 15(2)Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 209
High Courts09 Oct 1972Partly Allowed
Umraolal Sheo Ratan Das Vs Commissioner of Sales Tax
Allahabad High Court · (1973) 31 STC 609
High Courts09 Oct 1972Dismissed
Raj Kumar Sharwan Kumar Vs The State of Uttar Pradesh and Another
Allahabad High Court · (1973) 32 STC 501
Central Sales Tax Act, 1956 — Section 14, 15Constitution of India, 1950 — Article 14, 226
High Courts09 Oct 1972Dismissed
Khadim Husain Vs State of U.P., Lucknow and Others
Allahabad High Court · AIR 1973 All 132
Land Acquisition (Amendment and Validation) Act, 1967 — Section 4(1), 4(2), 6(1), 6(2)Land Acquisition Act, 1894 — Section 17(1)Uttar Pradesh Avas Evam Vikas Parishad Adhiniyam, 1965 — Section 32(1)
High Courts09 Oct 1972
Commissioner, Sales Tax Vs B.C.M. Franklin and Co.
Allahabad High Court · (1973) 31 STC 251
High Courts09 Oct 1972Allowed
Mahesh Chandra Kapoor Vs State of Uttar Pradesh and Another
Allahabad High Court · (1973) 31 STC 346
Constitution of India, 1950 — Article 226
High Courts07 Oct 1972Allowed
Maya Ram Vs Ram Dayal and others
Allahabad High Court · (1973) 43 AWR 155
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 5
High Courts06 Oct 1972Dismissed
Dr. Sita Ram Agarwal and others Vs State of U.P.
Allahabad High Court · (1973) 43 AWR 19
Drugs and Cosmetics Act, 1940 — Section 32Drugs and Cosmetics Rules, 1945 — Rule 51
High Courts06 Oct 1972
G.B. Singh Vs Union of India (UOI) and Others
Allahabad High Court · (1973) CriLJ 485
Air Force Act, 1950 — Section 120, 126, 152, 157, 159Army Act, 1950 — Section 66, 94, 98Constitution of India, 1950 — Article 226
High Courts06 Oct 1972
Idrisul Qadar Ufaq Vs State
Allahabad High Court · (1972) 42 AWR 851 : (1973) CriLJ 752
Police Act, 1861 — Section 31, 34
High Courts05 Oct 1972Dismissed
State of U.P. Vs Prem Spinning and Weaving Mills Co.
Allahabad High Court · (1973) 1 LLJ 504
Uttar Pradesh Industrial Disputes Act, 1947 — Section 3(b)
High Courts05 Oct 1972
Balraj Virmani Vs Commissioner of Income Tax
Allahabad High Court · (1974) 97 ITR 69
Income Tax Act, 1922 — Section 10, 12
High Courts05 Oct 1972Dismissed
The Union of India (UOI) Vs Shervani Sugar Syndicate and Another
Allahabad High Court · AIR 1973 All 190