High Courts02 Sept 1972Dismissed
Abdul Hakim and Another Vs State
Allahabad High Court · (1973) 43 AWR 3 : (1973) CriLJ 492
Penal Code, 1860 (IPC) — Section 147, 323, 352, 379, 493
COURT ARCHIVE
Allahabad High Court judgments
1,00,469 judgments · page 3,809 of 5,024
High Courts01 Sept 1972Dismissed
Smt. Lachma Devi and Others Vs Board of Revenue and Others
Allahabad High Court · (1972) 42 AWR 763
High Courts01 Sept 1972Dismissed
Garhwal Motor Owners Union Ltd. Vs The Labour Court and Others
Allahabad High Court · (1973) 1 LLJ 548
Industrial Disputes (Amendment and Miscellaneous Provisions) Act, 1956 — Section 10, 13, 15, 3Industrial Employment (Standing Orders) Act, 1946 — Section 10, 3, 4
High Courts01 Sept 1972Allowed
Union of India (UOI) and Another Vs The Bullion and Agricultural Produce Exchange Ltd.
Allahabad High Court · AIR 1973 All 205
Constitution of India, 1950 — Article 19(1)Forward Contracts (Regulation) Act, 1952 — Section 14A(1), 3, 4
High Courts01 Sept 1972Allowed
Smt. Amiya Devi and Another Vs Rent Control Officers and Another
Allahabad High Court · (1972) 42 AWR 777
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 7(1)(a), 7(3)
High Courts30 Aug 1972Dismissed
The Collector Vs Alopi Nath and Others
Allahabad High Court · (1972) 42 AWR 759
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, 96Uttar Pradesh Nagar Mahapalika Act, 1959 — Section 377, 381(1)(b)
High Courts30 Aug 1972Allowed
Yusuf Vs State of U.P.
Allahabad High Court · (1973) 43 AWR 251 : (1973) CriLJ 1220
Penal Code, 1860 (IPC) — Section 300, 302, 304, 323, 34
High Courts30 Aug 1972Allowed
Dr. M.C. Kackkar Vs Commissioner of Income Tax and Others
Allahabad High Court · (1973) 92 ITR 87
Income Tax Act, 1961 — Section 41(2)
High Courts30 Aug 1972
Commissioner of Wealth Tax Vs Laxmipat Singhania
Allahabad High Court · (1974) 97 ITR 188
Wealth Tax Act, 1957 — Section 2
High Courts29 Aug 1972Allowed
Mangla and Sons Vs The State of U.P. and Another
Allahabad High Court · (1973) 31 STC 105
High Courts29 Aug 1972Allowed
Raja Jagat Ranvir Mahesh Prasad Singh Vs Smt. Baqriden and Others
Allahabad High Court · AIR 1973 All 11
Transfer of Property Act, 1882 — Section 10
High Courts28 Aug 1972Dismissed
Ibrahim Vs The Deputy Director of Consolidation, Basti and Others
Allahabad High Court · AIR 1973 All 378 : (1972) 42 AWR 893 : (1973) RD 211
Evidence Act, 1872 — Section 115Limitation Act, 1963 — Section 5Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 11, 9
High Courts25 Aug 1972Dismissed
Ram Khilawan and Others Vs Banshi and Others
Allahabad High Court · AIR 1973 All 72 : (1972) 42 AWR 709
Limitation Act, 1908 — Article 148Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 20, 202, 21(1)
High Courts25 Aug 1972Partly Allowed
Kailashpati Singhania and Others Vs Ram Gopal Gupta and Others
Allahabad High Court · AIR 1973 All 316
Arbitration Act, 1940 — Section 17, 32Civil Procedure Code, 1908 (CPC) — Section 100, 101, 47Limitation Act, 1908 — Article 106, 120
High Courts25 Aug 1972Allowed
Smt. Amna and Another Vs State
Allahabad High Court · (1972) 42 AWR 866
Penal Code, 1860 (IPC) — Section 201, 302, 318
High Courts22 Aug 1972Allowed
Ram Sewak Hari Om Vs Sales Tax Officer and Others
Allahabad High Court · (1974) 33 STC 453
Uttar Pradesh Sales Tax Act, 1948 — Section 3A
High Courts22 Aug 1972Allowed
Smt. Sia Dulari and Others Vs Smt. Bhagwati and Others
Allahabad High Court · AIR 1973 All 260 : (1972) 42 AWR 772
Contract Act, 1872 — Section 213
High Courts21 Aug 1972Dismissed
Bijai Bahadur and Others Vs Smt. Jagrani and Others
Allahabad High Court · (1972) 42 AWR 807
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 331
High Courts18 Aug 1972Dismissed
Ram Narain Vs Smt. Manki
Allahabad High Court · (1972) 42 AWR 737
Criminal Procedure Code, 1898 (CrPC) — Section 488(3)
High Courts18 Aug 1972Allowed
Ram Jiwan Vs State of U.P.
Allahabad High Court · (1972) ACJ 467
Penal Code, 1860 (IPC) — Section 304A, 338