High Courts04 Apr 1973Disposed Of
Commissioner of Income Tax Vs Laxmi Rattan Cotton Mills Co. Ltd.
Allahabad High Court · (1974) 97 ITR 285
Income Tax Act, 1961 — Section 271(1)
COURT ARCHIVE
Allahabad High Court judgments
1,00,469 judgments · page 3,794 of 5,024
High Courts02 Apr 1973Dismissed
Bhupal and Others Vs Mam Chand and Others
Allahabad High Court · AIR 1973 All 543
Specific Relief Act, 1963 — Section 20(4)
High Courts30 Mar 1973Dismissed
Ram Lal Vs State of Uttar Pradesh and Another
Allahabad High Court · (1973) CriLJ 1414
Criminal Procedure Code, 1898 (CrPC) — Section 107, 12, 13
High Courts30 Mar 1973Disposed Of
Shabbir Hasan Khan Vs Union of India (UOI) and Others
Allahabad High Court · AIR 1974 All 99
Central Excises and Salt Act, 1944 — Section 11Constitution of India, 1950 — Article 14
High Courts30 Mar 1973Dismissed
Ram Pari Vs Sita Ram Pandey and Others
Allahabad High Court · AIR 1973 All 571
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 3
High Courts29 Mar 1973Allowed
Gayatri Prasad Vs The Board of Revenue and others
Allahabad High Court · (1973) 03 AHC CK 0047
Registration Act, 1908 — Section 47Transfer of Property Act, 1882 — Section 55(4)(b)
High Courts29 Mar 1973Dismissed
Abdul Majid Vs Harbansh Chaube and Others
Allahabad High Court · AIR 1974 All 129
Limitation Act, 1908 — Article 2, 23Penal Code, 1860 (IPC) — Section 412
High Courts29 Mar 1973
Bimal Kumar Jain Vs Commissioner of Income Tax
Allahabad High Court · (1974) 93 ITR 225
Income Tax Act, 1961 — Section 256(1)
High Courts29 Mar 1973Dismissed
Sumer Chand Pati Ram and Others Vs Krishi Utpadan Mandi Samiti and Others
Allahabad High Court · AIR 1974 All 126
Constitution of India, 1950 — Article 226Uttar Pradesh Krishi Utpadan Mandi Adhiniyam, 1964 — Section 10, 5, 5(1), 7, 9
High Courts28 Mar 1973
Gajanand Sutwala Vs Commissioner of Income Tax
Allahabad High Court · (1973) 92 ITR 119
High Courts28 Mar 1973Allowed
Smt. Kishan Devi Vs Joint Director of Consolidation, U.P. and Others
Allahabad High Court · AIR 1973 All 654 : (1973) 43 AWR 599 : (1973) RD 196
Constitution of India, 1950 — Article 226
High Courts27 Mar 1973Allowed
Kr. Wasiq Ali Vs The Director of Consolidation, Agra and Others
Allahabad High Court · AIR 1974 All 46 : (1973) 43 AWR 634
Evidence Act, 1872 — Section 31Limitation Act, 1963 — Article 64, 65
High Courts27 Mar 1973Dismissed
Mirza Bagar Husain and Others Vs The State
Allahabad High Court · (1973) CriLJ 1418
Criminal Procedure Code, 1898 (CrPC) — Section 145, 146, 369
High Courts27 Mar 1973
Commissioner of Sales Tax Vs Naveen Traders
Allahabad High Court · (1975) 36 STC 440
Uttar Pradesh Sales Tax Act, 1948 — Section 4
High Courts26 Mar 1973Allowed
Narain Vegetable Products Vs State of Uttar Pradesh and Another
Allahabad High Court · (1973) 32 STC 439
Constitution of India, 1950 — Article 226
High Courts24 Mar 1973Disposed Of
The State of U.P. and Another Vs Dhan Singh and Others
Allahabad High Court · AIR 1974 All 131
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 4(2)
High Courts24 Mar 1973
Income Tax Officer Vs Raza Textiles Ltd.
Allahabad High Court · (1977) 106 ITR 408
Income Tax Act, 1922 — Section 18(3B), 18(7), 4A
High Courts23 Mar 1973Dismissed
Narain Food Products Ltd. Vs Tikam Chand and Others
Allahabad High Court · AIR 1973 All 573
Transfer of Property Act, 1882 — Section 130
High Courts22 Mar 1973Dismissed
Niaz Khan Vs The State of U.P. and Others
Allahabad High Court · (1973) CriLJ 1344
Constitution of India, 1950 — Article 13, 14, 19, 21, 22Foreigners Act, 1946 — Section 14, 2, 3, 4, 5
High Courts22 Mar 1973Dismissed
Shankar Deo Nigam Vs Smt. Savitri Devi
Allahabad High Court · (1974) CriLJ 135
Criminal Procedure Code, 1898 (CrPC) — Section 488Criminal Procedure Code, 1898 (CrPC) — Section 488Criminal Procedure Code, 1898 (CrPC) — Section 488