High Courts16 Mar 1973
Commissioner of Sales Tax Vs Sheo Nath Rai Kanhaiya Lal
Allahabad High Court · (1973) 32 STC 436
Uttar Pradesh Sales Tax Act, 1948 — Section 11(1)
COURT ARCHIVE
Allahabad High Court judgments
1,00,469 judgments · page 3,795 of 5,024
High Courts16 Mar 1973
Commissioner, Sales Tax Vs Dhani Ram Bali Ram
Allahabad High Court · (1973) 32 STC 610
Uttar Pradesh Sales Tax Act, 1948 — Section 15A(c)
High Courts15 Mar 1973Dismissed
Kali Charan and another Vs State of U.P.
Allahabad High Court · (1973) 43 AWR 384
Penal Code, 1860 (IPC) — Section 302, 303
High Courts15 Mar 1973Allowed
Brij Bhushan Dubey and Others Vs Paraidhan Dubey and Others
Allahabad High Court · AIR 1974 All 102 : (1973) 43 AWR 609
Limitation Act, 1908 — Article 47, 28
High Courts15 Mar 1973Dismissed
Shyam Ratti and Others Vs Khalil and Others
Allahabad High Court · AIR 1973 All 577 : (1973) 43 AWR 593 : (1973) RD 157
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 21(1)
High Courts14 Mar 1973Dismissed
Prayag Das Vs Civil Judge, Bulandshahr and Others
Allahabad High Court · AIR 1974 All 133
Advocates Act, 1961 — Section 30, 34(1)Allahabad High Court General (Civil) Rules, 1957 — Rule 615Allahabad High Court Rules, 1952 — Rule 12
High Courts14 Mar 1973Dismissed
Sri Tej Chaddha Vs Smt. Sideshwari and Another
Allahabad High Court · AIR 1973 All 324 : (1973) 43 AWR 338
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3Contract Act, 1872 — Section 23Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3
High Courts14 Mar 1973Allowed
Mst. Sonpatti Vs Board of Revenue, U.P. and Others
Allahabad High Court · AIR 1973 All 417 : (1973) 43 AWR 344 : (1973) RD 155
Uttar Pradesh Land Reforms (Supplementary) Act, 1952 — Section 6
High Courts14 Mar 1973
Mazid Vs State and another
Allahabad High Court · (1973) 43 AWR 389
Prevention of Food Adulteration Act, 1954 — Section 20, 20(1)
High Courts14 Mar 1973
Commissioner, Sales Tax Vs Kapil Deo Kishun Deo
Allahabad High Court · (1973) 32 STC 621
Uttar Pradesh Sales Tax Act, 1948 — Section 11(3)
High Courts13 Mar 1973Allowed
Ida alias Ida Bux Vs Board of Revenues, U.P. and others
Allahabad High Court · (1973) 03 AHC CK 0046
Uttar Pradesh Agricultural Tenants (Acquisition of Privileges) (Amendment) and Miscellaneous Provisions Act, 1950 — Section 10Uttar Pradesh Tenancy Act, 1939 — Section 171, 40
High Courts13 Mar 1973Allowed
Committee of Management Clutterbuckganj Intermediate College, Bareilly Vs State of Uttar Pradesh and Others
Allahabad High Court · AIR 1973 All 579
Uttar Pradesh Intermediate Education (Amendment) Act, 1972 — Section 16D(2), 16D(3), 16D(3), 16D(4), 16D(5A)
High Courts12 Mar 1973Disposed Off
Ram Kalap Singh Vs State
Allahabad High Court · (1973) 03 AHC CK 0044
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts12 Mar 1973Allowed
Vyas Tewari Vs State
Allahabad High Court · (1973) 43 AWR 597 : (1973) CriLJ 1420
Criminal Procedure Code, 1898 (CrPC) — Section 162, 342Railway Property (Unlawful Possession) Act, 1966 — Section 3
High Courts09 Mar 1973Allowed
Rai Ranjeet Singh and Others Vs Bind Bahadur Singh
Allahabad High Court · AIR 1973 All 547 : (1973) 43 AWR 611
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 7 Rule 10Negotiable Instruments Act, 1881 (NI) — Section 78
High Courts09 Mar 1973Allowed
Caltex (India) Ltd Vs Messrs Kejriwal and Sons and others
Allahabad High Court · (1973) 03 AHC CK 0034
Transfer of Property Act, 1882 — Section 111(g)
High Courts09 Mar 1973Dismissed
Anirudh Singh Vs Sub Divisional Magistrate Chandauli and others
Allahabad High Court · (1973) 43 AWR 356
Constitution of India, 1950 — Article 311(2)
High Courts08 Mar 1973Dismissed
Lachman D. Chablani Vs The Union of India (UOI)
Allahabad High Court · AIR 1973 All 558
Arbitration Act, 1940 — Section 30
High Courts07 Mar 1973Dismissed
Kashi Nath Bhatt and Others Vs Atma Ram and Others
Allahabad High Court · AIR 1973 All 548
Partition Act, 1893 — Section 4
High Courts06 Mar 1973
Har Prasad Singh and Others Vs Ram Swarup and Others
Allahabad High Court · AIR 1973 All 390 : (1973) 43 AWR 241
Civil Procedure (Uttar Pradesh Amendment) Act, 1972 — Section 6Civil Procedure Code, 1908 (CPC) — Section 115, 24