High Courts03 May 1973Allowed
Ajit Singh Vs State
Allahabad High Court · (1973) 43 AWR 370
Criminal Procedure Code, 1898 (CrPC) — Section 10(2)Uttar Pradesh (Regulation of Building Operations) Act, 1958 — Section 9
COURT ARCHIVE
Allahabad High Court judgments
1,00,469 judgments · page 3,792 of 5,024
High Courts02 May 1973Allowed
Ram Murat and others Vs State and another
Allahabad High Court · (1973) 43 AWR 388
Penal Code, 1860 (IPC) — Section 307, 325
High Courts02 May 1973Dismissed
Mohammad Din Vs H.C. Asthan and Others
Allahabad High Court · AIR 1974 All 438
Administration of Evacuee Property Act, 1950 — Section 43Constitution of India, 1950 — Article 19(1), 226Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 12, 13
High Courts02 May 1973Allowed
Union of India (UOI) Vs Syed Khairuddin Ahmad and Others
Allahabad High Court · AIR 1974 All 98
Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 12, 12(2), 13
High Courts02 May 1973Dismissed
Life Insurance Corporation of India Vs The State of U.P. and Others
Allahabad High Court · AIR 1973 All 516
Constitution of India, 1950 — Article 12, 14, 226Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3
High Courts02 May 1973
Baboo Lal Vs State
Allahabad High Court · (1973) 43 AWR 394
Criminal Procedure Code, 1898 (CrPC) — Section 112
High Courts30 Apr 1973
Radha Krishna Vs State of U.P.
Allahabad High Court · (1974) CriLJ 430
Constitution of India, 1950 — Article 47Criminal Procedure Code, 1898 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 325
High Courts27 Apr 1973Dismissed
Basti Ram Roop Chand Vs Radhey Shyam Gulab Chand and Another
Allahabad High Court · AIR 1973 All 499
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2
High Courts26 Apr 1973
Commissioner of Income Tax Vs Laxmi Sugar and Oil Mills Ltd.
Allahabad High Court · (1977) 106 ITR 913
Super Profits Tax Act, 1963 — Section 2(9)
High Courts25 Apr 1973Dismissed
Commissioner of Income Tax Vs Virmani Industries (P.) Ltd.
Allahabad High Court · (1974) 97 ITR 461
Income Tax Act, 1961 — Section 32(2), 72(1)
High Courts24 Apr 1973Dismissed
Ramesh Chandra and Others Vs Tulshi Ram and Another
Allahabad High Court · AIR 1974 All 88
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9, Order 34 Rule 1
High Courts24 Apr 1973Allowed
Satish Chandra Vs State
Allahabad High Court · (1973) 43 AWR 385
Arms Act, 1959 — Section 25
High Courts23 Apr 1973Allowed
Jagannath Prasad Srivastava Vs State of U.P. and others
Allahabad High Court · (1973) 43 AWR 622
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3, 7F
High Courts23 Apr 1973Dismissed
Brij Bhushan Lal Bansal Vs Nathu Ram and Others
Allahabad High Court · AIR 1973 All 505 : (1973) 43 AWR 661
Constitution of India, 1950 — Article 226Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3, 43(2)
High Courts23 Apr 1973
Sri Chunni Lal Vs State
Allahabad High Court · (1973) 43 AWR 395 : (1974) CriLJ 13
Prevention of Food Adulteration Act, 1954 — Section 16, 20, 7Prevention of Food Adulteration Act, 1954 — Section 16, 20, 7
High Courts20 Apr 1973
Commissioner of Sales Tax Vs Agrimal Raja Ram
Allahabad High Court · (1974) 33 STC 416
Uttar Pradesh Sales Tax Act, 1948 — Section 11(3)
High Courts19 Apr 1973Dismissed
Sankatha Singh Vs Rahmat Ullah and Others
Allahabad High Court · (1973) CriLJ 1091
Criminal Procedure Code, 1898 (CrPC) — Section 145, 146, 435
High Courts19 Apr 1973
Thakur Das Shyam Sunder Vs Additional Commissioner of Income Tax and Another
Allahabad High Court · (1974) 93 ITR 27
High Courts19 Apr 1973
U.P. Glass Works Ltd. Vs Commissioner, Sales Tax
Allahabad High Court · (1973) 32 STC 252
Uttar Pradesh Sales Tax Act, 1948 — Section 11(1)
High Courts18 Apr 1973Dismissed
Pan Singh and other Vs Dhan Singh and others
Allahabad High Court · (1973) 43 AWR 651
Civil Procedure Code, 1908 (CPC) — Section 9Kumaun Nayabad and Waste Lands Act, 1948 — Section 14, 5