COURT ARCHIVE

Allahabad High Court judgments

1,00,469 judgments · page 3,790 of 5,024

High Courts18 Jul 1973Allowed

Sheo Balak and Others Vs Syed Mojiz Abbas and Others

Allahabad High Court · AIR 1974 All 435

Transfer of Property Act, 1882 — Section 62Uttar Pradesh Agriculturists Relief Act, 1934 — Section 12Uttar Pradesh Debt Redemption Act, 1940 — Section 9

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High Courts18 Jul 1973

Commissioner of Sales Tax Vs Mohd. Yasin

Allahabad High Court · (1974) 34 STC 147

Uttar Pradesh Sales Tax Act, 1948 — Section 11(3)

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High Courts17 Jul 1973Dismissed

Banwari Lal and Others Vs The Pilibhit Co-operative Development Federation Ltd. and Others

Allahabad High Court · AIR 1974 All 269

Arbitration Act, 1940 — Section 33

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High Courts17 Jul 1973

Moti Lal and Sons Vs Commissioner of Income Tax

Allahabad High Court · (1975) 101 ITR 177

Income Tax Act, 1922 — Section 10(2A)Income Tax Act, 1961 — Section 41(1)

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High Courts13 Jul 1973Dismissed

Sahitya Press Vs Commissioner of Income Tax

Allahabad High Court · (1976) 102 ITR 218

Income Tax Act, 1961 — Section 256(2)

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High Courts12 Jul 1973Partly Allowed

Commissioner, Sales Tax Vs Chandok Traders

Allahabad High Court · (1973) 32 STC 614

Uttar Pradesh Sales Tax Act, 1948 — Section 3

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High Courts12 Jul 1973Dismissed

Commissioner, Sales Tax Vs A.S. Industries

Allahabad High Court · (1973) 32 STC 617

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High Courts11 Jul 1973Dismissed

Pyare Lal Vs Board of Revenue, U.P. at Allahabad and others

Allahabad High Court · (1973) 43 AWR 466

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 18Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 176, 229BUttar Pradesh Zamindari Abolition and Land Reforms Rules, 1952 — Rule 157

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High Courts25 May 1973Disposed Of

Parsidh Narain Pandey Vs Kalapnath and Another

Allahabad High Court · AIR 1973 All 523

Civil Procedure (Uttar Pradesh Amendment) Act, 1972 — Section 6Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 14

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High Courts21 May 1973Dismissed

The State of U.P. and Others Vs Dr. Atma Ram Chauhan and Others

Allahabad High Court · AIR 1973 All 495

Uttar Pradesh Indian Medicine Act, 1939 — Section 39(4)

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High Courts21 May 1973Dismissed

Ram Murty Gupta Vs Suresh Chandra Agrawal

Allahabad High Court · AIR 1973 All 582

Civil Procedure Code, 1908 (CPC) — Section 100, 101Evidence Act, 1872 — Section 114Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3(1)

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High Courts18 May 1973Partly Allowed

Smt. Sumaria Vs State

Allahabad High Court · (1973) 43 AWR 439 : (1974) CriLJ 435

Uttar Pradesh Road Side Land Control Act, 1945 — Section 13(1), 13(2)Uttar Pradesh Road Side Land Control Act, 1945 — Section 13(1), 13(2)Uttar Pradesh Road Side Land Control Act, 1945 — Section 13(1), 13(2)

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High Courts18 May 1973Dismissed

Mahabir Prasad Vs State

Allahabad High Court · (1973) 43 AWR 530

Factories Act, 1948 — Section 8

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High Courts18 May 1973Disposed Off

Pratapveer Kakkar Vs Commissioner of Income Tax

Allahabad High Court · (1974) 96 ITR 301

Income Tax Act, 1961 — Section 256(1)

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High Courts17 May 1973Dismissed

Additional Commissioner of Income Tax Vs Brijlal Gupta

Allahabad High Court · (1974) 94 ITR 88

Income Tax Act, 1961 — Section 256(2)Supreme Court Rules, 1966 — Order 4 Rule 2(b)

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High Courts17 May 1973Disposed Of

Laxmi Prasad and Another Vs Shiv Pal and Others

Allahabad High Court · AIR 1974 All 313

Uttar Pradesh High Court (Abolition of Letters Patent Appeals) (Amendment) Act, 1972 — Section 4

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High Courts17 May 1973Dismissed

Ram Prasad Rai Vs Raghunath Prasad and Another

Allahabad High Court · AIR 1974 All 72

Transfer of Property Act, 1882 — Section 111, 114Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 7

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High Courts16 May 1973Dismissed

Sales Tax Officer Vs The Official Liquidator

Allahabad High Court · (1975) 35 STC 639

COMPANIES ACT, 1956 — Section 530

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High Courts16 May 1973Dismissed

Samarjut Singh Vs Dy. Director of Consolidation, U.P., Lucknow and Others

Allahabad High Court · AIR 1974 All 82

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, 144, 47Transfer of Property Act, 1882 — Section 52Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 4

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High Courts16 May 1973

Vidyapat Singhania Vs Commissioner of Income Tax

Allahabad High Court · (1977) 107 ITR 533

Income Tax Act, 1922 — Section 18A(6), 18A(8), 23, 29, 30

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