High Courts01 Nov 1977Dismissed
Ram Surat and Others Vs Shitla Prasad
Allahabad High Court · AIR 1978 All 270
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
COURT ARCHIVE
Allahabad High Court judgments
1,00,469 judgments · page 3,690 of 5,024
High Courts01 Nov 1977Allowed
Yadav Ram Vs Laxman Singh Bisht
Allahabad High Court · AIR 1978 All 123
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 1Evidence Act, 1872 — Section 91, 92
High Courts01 Nov 1977Partly Allowed
Shyam Lal Gupta Vs Deputy Director of Education, Meerut and others
Allahabad High Court · (1977) 11 AHC CK 0030
Constitution of India, 1950 — Article 226Uttar Pradesh Intermediate Education Act, 1921 — Section 16C(3)Uttar Pradesh Intermediate Education Regulations, 1921 — Rule 35, 36, 37
High Courts01 Nov 1977Dismissed
Trilok Singh Vs Smt. Jamuna Devi and Another
Allahabad High Court · AIR 1978 All 129
Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 25(2)Civil Procedure Code, 1908 (CPC) — Order 5 Rule 5, Order 50 Rule 1Provincial Small Cause Courts Act, 1887 — Article 4, 15(3), 17, 17(1)
High Courts01 Nov 1977
S.S. Chaudhary Vs State of Uttar Pradesh
Allahabad High Court · (1978) AWC 19 : (1978) CriLJ 391
Criminal Procedure Code, 1973 (CrPC) — Section 306, 307, 319Penal Code, 1860 (IPC) — Section 120B, 204, 409, 466, 467Prevention of Corruption Act, 1988 — Section 5
High Courts31 Oct 1977Allowed
The Town Area Committee Vs Rajendra Kumar and Another
Allahabad High Court · AIR 1978 All 103
Contract Act, 1872 — Section 65
High Courts31 Oct 1977
Laxmi and Others Vs State of Uttar Pradesh
Allahabad High Court · (1977) AWC 621 : (1978) CriLJ 51
Penal Code, 1860 (IPC) — Section 307
High Courts28 Oct 1977Dismissed
Raghubar Sahai Bhatnagar Vs Bhakt Sajjan
Allahabad High Court · (1977) AWC 698
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 10, Order 5 Rule 17, Order 5 Rule 20, Order 5 Rule 20A, Order 9 Rule 13Presidency Small Cause Courts Act, 1882 — Section 25
High Courts28 Oct 1977Allowed
Dakhini Prasad Srivastava Vs The State of U.P. and Others
Allahabad High Court · (1977) AWC 691
Criminal Procedure Code, 1973 (CrPC) — Section 451, 457, 458, 458(1), 458(2)
High Courts28 Oct 1977Dismissed
Raghubir Sahai Bhatnagar Vs Bhakt Sajjan
Allahabad High Court · AIR 1978 All 139
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 17, Order 9 Rule 13
High Courts26 Oct 1977Dismissed
Shiv Behari Sharma Vs The Addl. District Judge and Others
Allahabad High Court · (1977) AWC 679
Constitution of India, 1950 — Article 226, 32Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21, 22
High Courts24 Oct 1977Dismissed
Chhedilal Vs Smt. Kamla and Another
Allahabad High Court · (1977) AWC 664
Criminal Procedure Code, 1973 (CrPC) — Section 397, 397(3), 399(3), 435(4), 482
High Courts24 Oct 1977Partly Allowed
Behari Lal Paleria Vs The State
Allahabad High Court · (1977) AWC 677 : (1978) CriLJ 247
Criminal Procedure Code, 1973 (CrPC) — Section 161, 162, 173Railway Property (Unlawful Possession) Act, 1966 — Section 3
High Courts14 Oct 1977Dismissed
Gopi Nath and Sons Vs The Union of India (UOI) and Others
Allahabad High Court · AIR 1978 All 79 : (1978) AWC 71
Railways Act, 1890 — Section 73
High Courts13 Oct 1977Allowed
Bhagwati Din Tewari and Others Vs U.P. State and Others
Allahabad High Court · (1977) ACR 409
Criminal Procedure Code, 1973 (CrPC) — Section 145, 147, 482
High Courts13 Oct 1977Allowed
Arshad Ali Khan Vs State of Uttar Pradesh
Allahabad High Court · AIR 1978 All 59
Registration Act, 1908 — Section 49Transfer of Property Act, 1882 — Section 105
High Courts13 Oct 1977
COMMISSIONER OF Income Tax Vs ORIENTAL EMPORIUM.
Allahabad High Court · (1977) 6 CTR 279
Income Tax Act, 1961 — Section 256, 271
High Courts12 Oct 1977Dismissed
RAGHUNANDAN RAM RAM ADHAR and ANOTHER Vs INCOME TAX SETTLEMENT COMMISSION and OTHERS.
Allahabad High Court · (1978) 7 CTR 240
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 245D
High Courts12 Oct 1977Dismissed
Ramjidas and Others Vs State of U.P. and Others
Allahabad High Court · AIR 1977 All 544
Land Acquisition Act, 1894 — Section 5AUttar Pradesh Land Acquisition (Amendment) Act, 1974 — Section 17, 17(4), 4, 6
High Courts11 Oct 1977
KALPANATH SINGH SURESH SINGH Vs COMMISSIONER OF SALES TAX.
Allahabad High Court · (1978) 7 CTR 10
Uttar Pradesh Sales Tax Act, 1948 — Section 21