High Courts18 Nov 1977Allowed

Sunil Kumar Mukherji Vs Kabiraj Bindu Madho Bhattacharya and Others

Allahabad High Court · (1978) AWC 42

Civil Procedure Code, 1908 (CPC) — Order 15 Rule 5Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20, 20(2), 20(4), 20(6)Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Amendment Act, 1976 — Section 13
High Courts17 Nov 1977Dismissed

State Vs Radhey and Others

Allahabad High Court · (1978) ACR 47

Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 417Penal Code, 1860 (IPC) — Section 396
High Courts17 Nov 1977

Hari Shanker Vs State

Allahabad High Court · (1978) ACR 27

Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 120
High Courts14 Nov 1977Dismissed

Radha Krishna Vs U.P. State and Others

Allahabad High Court · (1978) AWC 115

Kshettra Samitis and Zila Parishads Adhiniyam, 1961 — Section 148(1)Northern India Ferries Act, 1878 — Section 15, 7A, 8, 9Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 280
High Courts01 Nov 1977Dismissed

S.S. Chaudhary Vs State of U.P. and Others

Allahabad High Court · (1978) AWC 19

Criminal Procedure Code, 1973 (CrPC) — Section 306, 307, 319Penal Code, 1860 (IPC) — Section 120B, 204, 409, 466, 467Prevention of Corruption Act, 1988 — Section 5(2)