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Allahabad High Court judgments

1,00,469 judgments · page 3,688 of 5,024

High Courts29 Nov 1977Allowed

Babu and Others Vs State of U.P. and Others

Allahabad High Court · (1978) AWC 427

Uttar Pradesh Zamindari Abolition and Land Reforms Rules, 1952 — Rule 115L, 115M, 115P, 115P(2), 115P(4)Uttar Pradesh Zamindari Abolition and Land Reforms Rules, 1952 — Rule 115L, 115M, 115P, 115P(2), 115P(4)Uttar Pradesh Zamindari Abolition and Land Reforms Rules, 1952 — Rule 115L, 115M, 115P, 115P(2), 115P(4)
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High Courts26 Nov 1977

Suraj Pal Vs Zila Parishad and Others

Allahabad High Court · (1978) AWC 28

Constitution of India, 1950 — Article 19, 226, 31Uttar Pradesh Kshetra Samiti and Zilla Parishad Adhiniyam, 1961 — Section 239, 239(1), 239(2)
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High Courts25 Nov 1977Dismissed

Islam Khan Vs Munir

Allahabad High Court · (1978) CriLJ 202

Criminal Procedure Code, 1973 (CrPC) — Section 107, 117, 145
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High Courts25 Nov 1977

Mahesh Kumar and Another Vs The State

Allahabad High Court · (1978) AWC 77 : (1978) CriLJ 390

Criminal Procedure Code, 1973 (CrPC) — Section 482Limitation Act, 1963 — Section 5Penal Code, 1860 (IPC) — Section 160, 34
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High Courts24 Nov 1977Allowed

Ram Lal Vs State

Allahabad High Court · (1977) 11 AHC CK 0025

Criminal Procedure Code, 1898 (CrPC) — Section 517
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High Courts21 Nov 1977Allowed

Asharfilal Vs State of U.P.

Allahabad High Court · (1978) AWC 22

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 115Forest Act, 1927 — Section 11, 17, 18(2), 4, 6Motor Vehicles Act, 1988 — Section 64A
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