S. M. IBRAHIM and Others Vs DEPUTY COLLECTOR SALES TAX, COLLECTION and Another
Allahabad High Court · (1978) 7 CTR 356
COURT ARCHIVE
1,00,469 judgments · page 3,683 of 5,024
Allahabad High Court · (1978) 7 CTR 356
Allahabad High Court · (1978) 7 CTR 55
Allahabad High Court · (1979) 116 ITR 766
Allahabad High Court · (1978) 115 ITR 372
Allahabad High Court · (1978) AWC 284
Allahabad High Court · (1978) 01 AHC CK 0052
Allahabad High Court · (1978) AWC 381
Allahabad High Court · (1978) 7 CTR 354
Allahabad High Court · (1978) AWC 159
Allahabad High Court · (1978) AWC 208
Allahabad High Court · AIR 1978 All 171 : (1978) AWC 193
Allahabad High Court · (1979) 117 ITR 255
Allahabad High Court · (1978) 2 ELT 171
Allahabad High Court · (1978) 01 AHC CK 0051
Allahabad High Court · AIR 1978 All 144
Allahabad High Court · (1979) 117 ITR 30
Allahabad High Court · (1979) 116 ITR 886
Allahabad High Court · (1979) 116 ITR 970
Allahabad High Court · (1978) AWC 177
Allahabad High Court · (1979) 116 ITR 928