COURT ARCHIVE

Allahabad High Court judgments

1,00,469 judgments · page 3,682 of 5,024

High Courts19 Jan 1978Dismissed

Shyam Babu Vs District Judge, Moradabad and others

Allahabad High Court · (1978) 01 AHC CK 0053

Constitution of India, 1950 — Article 226Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 7(3)Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21, 25

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High Courts19 Jan 1978Allowed

Gajraj Pal Upadhya Vs State of U.P. and Others

Allahabad High Court · (1978) AWC 197 : (1978) RD 139

Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2), 29, 3(8), 4, 4A

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High Courts18 Jan 1978Allowed

S.P. Agarwal Vs R.R. Upadhya and Another

Allahabad High Court · (1978) CriLJ 789

Constitution of India, 1950 — Article 136, 215, 226Contempt of Courts Act, 1971 — Section 12

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High Courts18 Jan 1978Allowed

Satya Narain Agarwal and Another Vs The Government of India and Others

Allahabad High Court · (1978) 2 ELT 476

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High Courts18 Jan 1978Dismissed

Kishan Swarup Shukla Vs Deputy Collector, Sales Tax-Cum-Recovery Officer and Others

Allahabad High Court · (1978) 42 STC 453

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High Courts17 Jan 1978

ADDITIONAL COMMISSIONER OF INCOME TAX Vs VIKRAM COTTON MILLS LTD.

Allahabad High Court · (1978) 7 CTR 44(1)

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High Courts17 Jan 1978Disposed Of

Addl. Commissioner of Income Tax Vs Smt. Mahinderpal Bhasin

Allahabad High Court · (1979) 117 ITR 26

Income Tax Act, 1961 — Section 2(47), 45

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High Courts15 Jan 1978Allowed

Madhusudan Dayal Vs Anand Swarup

Allahabad High Court · (1979) AWC 246

Civil Procedure Code, 1908 (CPC) — Section 115

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High Courts13 Jan 1978Dismissed

Neeraj Vs State

Allahabad High Court · (1978) ACR 406

Childrens Act, 1960 — Section 75Criminal Procedure Code, 1973 (CrPC) — Section 387(3)Penal Code, 1860 (IPC) — Section 109, 120, 34

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High Courts13 Jan 1978Allowed

Devi Prasad Vs State of U.P. and Others

Allahabad High Court · (1978) AWC 200 : (1978) RD 137

Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(1), 3(14), 4A

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High Courts13 Jan 1978Allowed

Shanker Swarup Saxena Vs Allahabad Dist. Co-operative Bank Ltd. and Another

Allahabad High Court · (1978) 2 LLJ 204

Constitution of India, 1950 — Article 226Constitution of India, 1950 — Article 226Constitution of India, 1950 — Article 226

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High Courts13 Jan 1978Dismissed

COMMISSIONER OF WEALTH TAX Vs VASIM ADIL KHAN.

Allahabad High Court · (1978) 7 CTR 76

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High Courts13 Jan 1978

COMMISSIONER OF WEALTH TAX Vs GOPAL KRISHNA SINGHANIA.

Allahabad High Court · (1978) 7 CTR 53(1)

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High Courts13 Jan 1978Disposed Off

Commissioner of Income Tax Vs Jyoti Swarup Agarwal

Allahabad High Court · (1978) 113 ITR 330

Income Tax Act, 1961 — Section 271(1)

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High Courts13 Jan 1978Dismissed

The Municipal Board, Jaunpur Vs Brahm Kishore and Another

Allahabad High Court · (1978) ACJ 205 : AIR 1978 All 168

Uttar Pradesh Municipalities Act, 1916 — Section 223

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High Courts13 Jan 1978Dismissed

Janta Higher Secondary School Society Vs Anirudh Prasad Dwivedi

Allahabad High Court · (1978) 01 AHC CK 0048

Civil Procedure Code, 1908 (CPC) — Section 100Uttar Pradesh Intermediate Education Act, 1921 — Section 16G(3)

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High Courts13 Jan 1978

GANGA SINGH Vs SALES TAX OFFICER and Others

Allahabad High Court · (1978) 7 CTR 221

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High Courts13 Jan 1978

SHYAM SUNDER KANODIA Vs STATE OF U.P. and Others

Allahabad High Court · (1978) 7 CTR 222

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High Courts13 Jan 1978Allowed

Ram Autar Vs Sub-Divisional Officer and Others

Allahabad High Court · (1978) AWC 814

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High Courts13 Jan 1978

ADDITIONAL COMMISSIONER OF INCOME TAX Vs BADRI NARAIN KASHI PRASAD.

Allahabad High Court · (1978) 7 CTR 57

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