High Courts20 Dec 1977Dismissed
State Vs Baljeet
Allahabad High Court · (1978) ACR 93
Criminal Procedure Code, 1973 (CrPC) — Section 417(3)Prevention of Food Adulteration Act, 1954 — Section 20
COURT ARCHIVE
Allahabad High Court judgments
1,00,469 judgments · page 3,685 of 5,024
High Courts20 Dec 1977Dismissed
Banwari Lal Madan Mohan Vs Commissioner of Income Tax
Allahabad High Court · (1978) 7 CTR 26 : (1988) 113 ITR 562
High Courts20 Dec 1977Dismissed
Sheo Shanker alias Shanker Lal and Another Vs Ratan Chand Jain and Another
Allahabad High Court · (1978) AWC 94
Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 25, 25(3)Civil Procedure Code, 1908 (CPC) — Section 24, 24(1)Uttar Pradesh Civil Laws (Amendment) Act, 1972 — Section 5
High Courts20 Dec 1977
BANWARI LAL MADAN MOHAN Vs COMMISSIONER OF Income Tax, LUCKNOW.
Allahabad High Court · (1978) 113 ITR 562
High Courts17 Dec 1977Dismissed
Ali Hasan Vs Haji Kallo and Another
Allahabad High Court · (1978) AWC 628
High Courts17 Dec 1977Allowed
Haji Islam Qureshi Vs Director of Education, U.P.,Allahadad and others
Allahabad High Court · (1977) 12 AHC CK 0032
Constitution of India, 1950 — Article 226, 226A, 30Uttar Pradesh Intermediate Education Act, 1921 — Section 16D(5A)
High Courts17 Dec 1977Allowed
Vidya Sagar Sharma Vs Deputy Director of Education, Meerut and another
Allahabad High Court · (1977) 12 AHC CK 0031
Constitution of India, 1950 — Article 226Uttar Pradesh Intermediate Education Act, 1921 — Section 16F(2), 16F(3)Uttar Pradesh Intermediate Education Regulations, 1921 — Regulation 18, 20, 3, 9
High Courts16 Dec 1977
Commissioner of Income Tax Vs M.K. Gupta
Allahabad High Court · (1978) 7 CTR 36 : (1988) 113 ITR 473
Income Tax Act, 1961 — Section 139, 274(1), 292B
High Courts16 Dec 1977Disposed Off
Commissioner of Sales Tax Vs Brij Lal Mahendra Kumar Pipal Shah
Allahabad High Court · (1978) 42 STC 457
High Courts16 Dec 1977Dismissed
Ram Ajor Pandey Vs Mahajan Uchhatar Madhyamik Vidayalaya, and others
Allahabad High Court · (1977) 12 AHC CK 0039
Uttar Pradesh Intermediate Education Act, 1921 — Section 16F(1)(a), 16F(1)(b)
High Courts16 Dec 1977
COMMISSIONER OF SALES TAX Vs BRIJ LAL MAHENDRA KUMAR PIPAL SHAH.
Allahabad High Court · (1978) 7 CTR 63
High Courts15 Dec 1977
Commissioner of Wealth Tax Vs Raja Jai Inder Bahadur Singh
Allahabad High Court · (1978) 7 CTR 21 : (1980) 124 ITR 249
Wealth Tax Act, 1957 — Section 2
High Courts15 Dec 1977Dismissed
Laik Ahmed and another Vs Surjo and others
Allahabad High Court · (1977) 12 AHC CK 0037
Civil Procedure Code, 1908 (CPC) — Section 100, 9Evidence Act, 1872 — Section 116Transfer of Property Act, 1882 — Section 109
High Courts15 Dec 1977
COMMISSIONER OF SALES TAX Vs KEDAR NATH BEHARI LAL.
Allahabad High Court · (1978) 7 CTR 64
High Courts15 Dec 1977
COMMISSIONER OF SALES TAX Vs KRISHNA PHOTO SERVICES.
Allahabad High Court · (1978) 7 CTR 61
High Courts15 Dec 1977
Shamshuddin Vs State of U.P.
Allahabad High Court · (1978) ACR 298
Penal Code, 1860 (IPC) — Section 201, 302, 318
High Courts14 Dec 1977Dismissed
DURGA DAS JOGENDRA KUMAR and Another Vs UP ARANYAPAL and Another
Allahabad High Court · (1978) 7 CTR 45
Easements Act, 1882 — Section 15, 4Income Tax Act, 1961 — Section 2Limitation Act, 1963 — Section 2
High Courts14 Dec 1977Allowed
Union of India (UOI) Vs Ratan Singh
Allahabad High Court · (1978) AWC 170
Civil Procedure Code, 1908 (CPC) — Section 20Constitution of India, 1950 — Article 310, 311, 311(1)Civil Procedure Code, 1908 (CPC) — Section 20
High Courts14 Dec 1977Allowed
Sayeed Ahmad Vs State
Allahabad High Court · (1978) CriLJ 541
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 309, 344, 476, 484
High Courts14 Dec 1977Dismissed
Vibhuti Singh Vs Damari Lal and Another
Allahabad High Court · AIR 1978 All 370
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 1, Order 22 Rule 3, Order 41 Rule 33, 11Limitation Act, 1963 — Article 120, 5