High Courts21 Oct 1980Dismissed
Purshotam Lal Vs Inder Kishan Khanna
Allahabad High Court · (1982) ACJ 558 : (1983) 53 CompCas 855
COURT ARCHIVE
Allahabad High Court judgments
1,00,469 judgments · page 3,578 of 5,024
High Courts21 Oct 1980Dismissed
Sri Narain Sachan Vs State of U.P. and Others
Allahabad High Court · (1980) AWC 649
High Courts20 Oct 1980Allowed
Ajit Kumar and others Vs District Judge, Rampur and others
Allahabad High Court · (1980) 10 AHC CK 0020
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 3Constitution of India, 1950 — Article 226
High Courts10 Oct 1980Allowed
Malik Mohammad Vs V Additional District Judge and Others
Allahabad High Court · (1980) AWC 725
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 12, 20(2), 25
High Courts10 Oct 1980
Rohan Singh Sisodia Vs Nathi Lal and Others
Allahabad High Court · (1980) ACR 427
Criminal Procedure Code, 1973 (CrPC) — Section 197, 482, 483Penal Code, 1860 (IPC) — Section 21, 407, 420, 477Uttar Pradesh Co-operative Societies Act, 1965 — Section 124, 31(2)
High Courts09 Oct 1980Allowed
Dwarka Nath Vs Deputy Director of Consolidation and Others
Allahabad High Court · (1980) AWC 683 : (1981) RD 165
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 8A, 9BUttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 117(1), 4
High Courts09 Oct 1980Allowed
Madan Lal and Others Vs The Board of Revenue and Others
Allahabad High Court · (1980) AWC 583 : (1981) RD 15
Constitution of India, 1950 — Article 226Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 49Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 122B
High Courts09 Oct 1980Dismissed
Jeep Flashlight Industries Ltd. Vs Union of India (UOI) and Others
Allahabad High Court · (1985) 19 ELT 68
Central Excise Rules, 1944 — Rule 8(1)Central Excises and Salt Act, 1944 — Section 36Constitution of India, 1950 — Article 15A(2), 226
High Courts09 Oct 1980Allowed
Municipal Board Vs Abdul Hameed and Others
Allahabad High Court · (1981) AWC 68
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 8Specific Relief Act, 1963 — Section 38
High Courts08 Oct 1980Disposed Of
Ram Das Sharma Kaushik Vs State
Allahabad High Court · (1980) ACR 430
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1988 — Section 5, 5(1), 5(2), 6
High Courts08 Oct 1980Dismissed
Onkar Singh Vs District Judge, Nainital
Allahabad High Court · (1980) 10 AHC CK 0023
Constitution of India, 1950 — Article 226Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 3(a), 4, 5, 6
High Courts07 Oct 1980Dismissed
Shri Ram Vs Ram Prakash Srivastava
Allahabad High Court · (1981) AWC 119
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, Order 22 Rule 3, Order 22 Rule 9, 146Specific Relief Act, 1963 — Section 23
High Courts07 Oct 1980Allowed
Kapil Deo Narain Rai Vs Sarabjit Rai and Others
Allahabad High Court · (1981) ACJ 311 : (1980) AWC 718
High Courts06 Oct 1980Allowed
Santosh Kumar Kesbarwani Vs II Additional District Judge and Others
Allahabad High Court · (1981) AWC 6
Civil Procedure Code, 1908 (CPC) — Section 139Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21, 21(1), 34(1), 34(6)
High Courts06 Oct 1980Dismissed
Harnarain Sahu Vs Bechu Lal and Others
Allahabad High Court · (1981) AWC 40
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts06 Oct 1980Dismissed
Shabbir Malihabadi Vs State of U.P.
Allahabad High Court · (1981) AWC 28
Arms Act, 1959 — Section 25, 25(4)Opium Act, 1878 — Section 9Penal Code, 1860 (IPC) — Section 307
High Courts06 Oct 1980
R.S.G. Conduits and Tubes (P.) Ltd. Vs Commissioner of Income Tax
Allahabad High Court · (1981) 20 CTR 185 : (1981) 127 ITR 83
Income Tax Act, 1961 — Section 33(1)
High Courts06 Oct 1980
Ganga Prasad Maheshwari and Others Vs Commissioner of Income Tax
Allahabad High Court · (1981) 21 CTR 83 : (1983) 139 ITR 1043 : (1981) 6 TAXMAN 363
Income Tax Act, 1922 — Section 37, 37(2)Income Tax Act, 1961 — Section 132, 132A, 69A
High Courts04 Oct 1980Allowed
Ram Din and Others Vs State of U.P.
Allahabad High Court · (1981) ACR 1
Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 399, 402
High Courts04 Oct 1980Allowed
Roop Singh Bhadoria Vs Moolchand Beharilal and Others
Allahabad High Court · (1981) ACJ 420
Motor Vehicles Act, 1988 — Section 110A