High Courts13 Nov 1980Dismissed

Sohan Lal Vs Addl. District Judge and Others

Allahabad High Court · (1981) AWC 84

Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 39, 40, 43, 43(2)
High Courts10 Nov 1980

Daulat Vs State

Allahabad High Court · (1981) ACR 317

Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 119Penal Code, 1860 (IPC) — Section 307, 324