High Courts24 Oct 1980Allowed

Ali Khan Vs Ram Prasad and Another

Allahabad High Court · (1981) AWC 17 : (1981) RD 41

Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 10, 27, 42A, 49, 52Uttar Pradesh Land Revenue Act, 1901 — Section 28, 33
High Courts23 Oct 1980Dismissed

Hukum Singh Vs The Prescribed Authority and Others

Allahabad High Court · (1980) AWC 639

Civil Procedure Code, 1908 (CPC) — Section 11Transfer of Property Act, 1882 — Section 106Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21, 23, 25(1)