COURT ARCHIVE

Allahabad High Court judgments

1,00,483 judgments · page 3,408 of 5,025

High Courts07 Aug 1986Allowed

Road Transport Corporation Vs State of Uttar Pradesh and Others

Allahabad High Court · (1987) 66 STC 60

Uttar Pradesh Sales Tax Act, 1948 — Section 13A(6)Uttar Pradesh Sales Tax Act, 1948 — Section 13A(6)Uttar Pradesh Sales Tax Act, 1948 — Section 13A(6)

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High Courts07 Aug 1986

Jagdish Narain Shastri Vs Basic Shiksha Prishad and Others

Allahabad High Court · (1986) 08 AHC CK 0020

Uttar Pradesh Basic Education (Teachers) Service Rules, 1981 — Rule 18

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High Courts07 Aug 1986Dismissed

Banshi and Others Vs The Deputy Director of Consolidation and Others

Allahabad High Court · (1987) 1 AWC 109 : (1987) RD 5

Civil Procedure Code, 1908 (CPC) — Order 32 Rule 7Constitution of India, 1950 — Article 226Hindu Minority and Guardianship Act, 1956 — Section 8

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High Courts07 Aug 1986

COMMISSIONER OF INCOME TAX Vs MODIPAN LIMITED.

Allahabad High Court · (1986) 57 CTR 300

Income Tax Act, 1961 — Section 147, 256

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High Courts07 Aug 1986

Iqrar Ahmad alias Akhlaq Ahmad Vs The Superintendent of Central Jail and Others

Allahabad High Court · (1986) 10 ACR 669

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 11, 3(1)Constitution of India, 1950 — Article 22(5), 22(6), 77Foreign Exchange Regulation Act, 1973 — Section 35, 37, 40

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High Courts06 Aug 1986Partly Allowed

Commissioner of Income Tax Vs Premier Traders

Allahabad High Court · (1987) 63 CTR 66 : (1987) 163 ITR 719

Income Tax Act, 1961 — Section 256(2), 35B

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High Courts06 Aug 1986

Mashooq and Others Vs State of U.P.

Allahabad High Court · (1987) CriLJ 462

Penal Code, 1860 (IPC) — Section 302, 307, 324, 34

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High Courts06 Aug 1986

Mashooq alias Baurey and Others Vs State of U.P.

Allahabad High Court · (1986) 10 ACR 597

Penal Code, 1860 (IPC) — Section 302, 307, 324, 34

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High Courts05 Aug 1986Partly Allowed

Sri. Krishna and Others Vs State

Allahabad High Court · (1987) 11 ACR 84

Cattle Trespass Act, 1871 — Section 24Criminal Procedure Code, 1973 (CrPC) — Section 357Penal Code, 1860 (IPC) — Section 302, 323, 326, 34, 427

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High Courts05 Aug 1986Allowed

Shankar Ram and Others Vs Deputy Director of Consolidation and Others

Allahabad High Court · (1987) 1 AWC 60 : (1989) RD 104 : (1986) RD 403

Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 65, 66, 91, 92Limitation Act, 1963 — Article 113

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High Courts05 Aug 1986Dismissed

Commissioner of Sales Tax Vs Rama Industries

Allahabad High Court · (1987) 67 STC 425

Uttar Pradesh Sales Tax Act, 1948 — Section 11(1)

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High Courts05 Aug 1986

Mukhtar Singh Verma Vs State of U.P. and Another

Allahabad High Court · (1986) 08 AHC CK 0002

Constitution of India, 1950 — Article 226Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 49A

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High Courts04 Aug 1986Dismissed

Smt. Bano Vs Ram Autar Gautam, Circle Officer and Others

Allahabad High Court · (1987) CriLJ 647

Contempt of Courts Act, 1971 — Section 20

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High Courts04 Aug 1986Dismissed

Commissioner of Income Tax Vs Murti Devi Pradeep Kumar

Allahabad High Court · (1986) 57 CTR 237 : (1987) 163 ITR 803

Income Tax Act, 1961 — Section 256(2), 263

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High Courts04 Aug 1986Partly Allowed

Commissioner of Income Tax Vs U.P. Hotels

Allahabad High Court · (1987) 163 ITR 805

Income Tax Act, 1961 — Section 256(2), 37(2B)

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High Courts04 Aug 1986Allowed

Gauti Bandhu Vs Commissioner of Sales Tax

Allahabad High Court · (1987) 67 STC 176

Uttar Pradesh Sales Tax Act, 1948 — Section 10Uttar Pradesh Sales Tax Act, 1948 — Section 10Uttar Pradesh Sales Tax Act, 1948 — Section 10

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High Courts04 Aug 1986

Smt. Bano Vs Ram Autar Gautam and Others

Allahabad High Court · (1987) CriLJ 647

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High Courts31 Jul 1986Dismissed

Angan Lal Vs The Sub-Divisional Magistrate (Pargana Adhikari)

Allahabad High Court · (1986) 07 AHC CK 0059

Constitution of India, 1950 — Article 226Uttar Pradesh Panchayat Raj Act, 1947 — Section 95, 95(4)

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High Courts31 Jul 1986Dismissed

Ram Narain and Company Vs Commissioner of Sales Tax

Allahabad High Court · (1987) 67 STC 422

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High Courts31 Jul 1986Dismissed

Ganga Prasad and Makhan Lal Vs Commissioner of Sales Tax

Allahabad High Court · (1987) 67 STC 238

Uttar Pradesh Sales Tax Act, 1948 — Section 22Uttar Pradesh Sales Tax Act, 1948 — Section 22Uttar Pradesh Sales Tax Act, 1948 — Section 22

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