COURT ARCHIVE

Allahabad High Court judgments

1,00,483 judgments · page 3,410 of 5,025

High Courts26 Jul 1986Allowed

Western India Company Vs Commissioner of Sales Tax

Allahabad High Court · (1987) 67 STC 181

Uttar Pradesh Sales Tax Act, 1948 — Section 11(1)Uttar Pradesh Sales Tax Act, 1948 — Section 11(1)Uttar Pradesh Sales Tax Act, 1948 — Section 11(1)

High Courts25 Jul 1986Allowed

Makhali Wine Store Vs Commissioner of Sales Tax

Allahabad High Court · (1987) 67 STC 416

Uttar Pradesh Sales Tax Act, 1948 — Section 11(1)

High Courts25 Jul 1986Allowed

Commissioner of Wealth Tax Vs Sardara Singh

Allahabad High Court · (1987) 163 ITR 723

Wealth Tax Act, 1957 — Section 27(3)

High Courts25 Jul 1986Dismissed

Corporation of India and Another Vs Karnail Singh

Allahabad High Court · (1987) 1 AWC 10

Arbitration Act, 1940 — Section 20, 20(4), 39

High Courts25 Jul 1986Dismissed

Jagannath Manni Lal Vs Commissioner of Sales Tax

Allahabad High Court · (1987) 66 STC 390

Uttar Pradesh Sales Tax Act, 1948 — Section 21Uttar Pradesh Sales Tax Act, 1948 — Section 21Uttar Pradesh Sales Tax Act, 1948 — Section 21

High Courts25 Jul 1986Allowed

Dabur (DR. S.K. Burman) Private Limited Vs State of Uttar Pradesh and Another

Allahabad High Court · (1986) 10 ECC 260

High Courts24 Jul 1986Allowed

Parmeshwar Das Saxena Vs The District Judge and Others

Allahabad High Court · (1987) 1 AWC 102

Civil Procedure Code, 1908 (CPC) — Order 3 Rule 5Urban Land (Ceiling and Regulation) Act, 1976 — Section 33, 33(2)

High Courts24 Jul 1986Dismissed

Ganga Prasad Vs State of Uttar Pradesh and Another

Allahabad High Court · (1987) 1 AWC 99 : (1987) RD 1

Constitution of India, 1950 — Article 226Urban Land (Ceiling and Regulation) Act, 1976 — Section 10, 11, 12, 2, 6Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 4, 4(2), 5, 5(2), 9

High Courts24 Jul 1986

Shanti Swaroop Vs The Additional Bench, Central Administrative Tribunal and Others

Allahabad High Court · (1986) 07 AHC CK 0014

Administrative Tribunals Act, 1986 — Section 14, 19, 19(4), 28, 29(1)Constitution of India, 1950 — Article 136

High Courts23 Jul 1986Partly Allowed

Arvind Engineers Vs Commissioner of Sales Tax

Allahabad High Court · (1987) 67 STC 412

Uttar Pradesh Sales Tax Act, 1948 — Section 11(1)Uttar Pradesh Sales Tax Act, 1948 — Section 11(1)Uttar Pradesh Sales Tax Act, 1948 — Section 11(1)

High Courts23 Jul 1986Allowed

Hariyana Steel Supply Company Vs Commissioner of Sales Tax

Allahabad High Court · (1987) 67 STC 214

Uttar Pradesh Sales Tax Act, 1948 — Section 21Uttar Pradesh Sales Tax Act, 1948 — Section 21Uttar Pradesh Sales Tax Act, 1948 — Section 21

High Courts23 Jul 1986Dismissed

Shree Lakshmi Ice Mills, Muzaffarnagar Vs Executive Engineer, Electricity Maintenance Division, Muzaffarnagar

Allahabad High Court · AIR 1987 All 115 : (1986) AWC 1065

Electricity Act, 1910 — Section 26(6)

High Courts23 Jul 1986

Mahendra Vs State of U.P.

Allahabad High Court · (1986) 10 ACR 552

Penal Code, 1860 (IPC) — Section 376, 450Uttar Pradesh Children Act, 1951 — Section 2, 27, 29, 30

High Courts23 Jul 1986

Aditya Kumar and Others Vs Asstt. Director of Consolidation and Others

Allahabad High Court · (1986) RD 370

Constitution of India, 1950 — Article 226Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 11(c), 48(3), 9, 9A(2)Uttar Pradesh Consolidation of Holdings Rules, 1954 — Rule 14, 14(3), 58

High Courts22 Jul 1986Dismissed

Lalman Vs Deputy Director of Consolidation and Others

Allahabad High Court · (1987) 1 AWC 589

Civil Procedure Code, 1908 (CPC) — Section 113Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 256

High Courts22 Jul 1986Allowed

Indra Prakash Sita Ram Vs Commissioner, Sales Tax

Allahabad High Court · (1987) 67 STC 332

Uttar Pradesh Sales Tax Act, 1948 — Section 11(1)Uttar Pradesh Sales Tax Act, 1948 — Section 11(1)Uttar Pradesh Sales Tax Act, 1948 — Section 11(1)

High Courts21 Jul 1986Partly Allowed

Commissioner, Sales Tax Vs Northern Bright Steel and Wire

Allahabad High Court · (1987) 67 STC 327

Uttar Pradesh Sales Tax Act, 1948 — Section 11(1)Uttar Pradesh Sales Tax Act, 1948 — Section 11(1)Uttar Pradesh Sales Tax Act, 1948 — Section 11(1)

High Courts21 Jul 1986Partly Allowed

Smt. Santosh Sharma and Others Vs General Manager Haryana Raj Pariwahan and Others

Allahabad High Court · (1987) ACJ 40

Motor Vehicles Act, 1939 — Section 110CC

High Courts21 Jul 1986Allowed

Jagan Lal Shiv Charan Das Vs Commissioner, Sales Tax

Allahabad High Court · (1987) 67 STC 408

Uttar Pradesh Sales Tax Act, 1948 — Section 11(1)Uttar Pradesh Sales Tax Act, 1948 — Section 11(1)Uttar Pradesh Sales Tax Act, 1948 — Section 11(1)

High Courts21 Jul 1986

Commissioner of Income Tax Vs J.K. Cotton Spinning and Weaving Mills Co. Ltd.

Allahabad High Court · (1986) 57 CTR 215 : (1987) 164 ITR 18 : (1986) 29 TAXMAN 207

Income Tax Act, 1961 — Section 2(47), 41(2), 45