High Courts30 Jan 1987

Noor Mohammad Vs State of U.P. and Others

Allahabad High Court · (1987) 11 ACR 285

Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Food Adulteration Act, 1954 — Section 16, 7Probation of Offenders Act, 1958 — Section 4, 6
High Courts21 Jan 1987Dismissed

Raj Mohan Krishna Vs Durgesh Kumar Srivastava and Another

Allahabad High Court · (1987) 01 AHC CK 0050

Industrial Disputes Act, 1947 — Section 7(1)Uttar Pradesh General Clauses Act, 1904 — Section 15, 5, 6Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 2, 21, 3