COURT ARCHIVE

Allahabad High Court judgments

1,00,483 judgments · page 3,394 of 5,025

High Courts20 Jan 1987Disposed Of

Parwan Vs The U.P. Board of Revenue and Others

Allahabad High Court · (1987) 1 AWC 623 : (1987) RD 139

Constitution of India, 1950 — Article 226Limitation Act, 1963 — Section 6, 7, 8Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 209, 229B, 341

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High Courts19 Jan 1987Dismissed

Satyendra Prasad Jain and Others Vs State of Uttar Pradesh and Others

Allahabad High Court · (1987) 1 AWC 382 : (1988) RD 93

Land Acquisition Act, 1894 — Section 17(1), 17(4), 4, 4(1), 5A

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High Courts16 Jan 1987Allowed

Mitter Sain Industries Vs Customs, Excise and Gold (Control) Appellate Tribunal and Another

Allahabad High Court · (1987) 12 ECC 116 : (1987) 32 ELT 667

Central Excise Rules, 1944 — Rule 173QCentral Excises and Salt Act, 1944 — Section 35F

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High Courts16 Jan 1987

Udai Bhan Singh Chauhan Vs Union of India (UOI) and Others

Allahabad High Court · (1987) 1 AWC 369

Administrative Tribunals Act, 1985 — Section 14(1), 28, 29(1)Constitution of India, 1950 — Article 226, 227, 323A

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High Courts13 Jan 1987Allowed

Smt. Nirmala Dixit Vs State of U.P. and Others

Allahabad High Court · AIR 1988 All 4 : (1987) 2 AWC 1043

Constitution of India, 1950 — Article 226

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High Courts13 Jan 1987

Hanuman Yadav and Others Vs Dinesh Chandra Rai

Allahabad High Court · (1987) 1 ACC 491

Penal Code, 1860 (IPC) — Section 279, 304A

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High Courts12 Jan 1987Dismissed

Smt. Sita Devi Vs Kanpur Jal Sansthan and Others

Allahabad High Court · (1987) 1 AWC 649

Companies Act, 1913 — Section 186Constitution of India, 1950 — Article 226Limitation Act, 1908 — Article 181, 28, 3, 7

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High Courts12 Jan 1987Disposed Of

Phulena Tewari and Others Vs State of Uttar Pradesh and Others

Allahabad High Court · (1987) 1 AWC 592

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Succession Act, 1925 — Section 306

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High Courts12 Jan 1987Dismissed

Kisan Sahkari Chini Mills Ltd., Sheikhupur, Budaun Vs State of Uttar Pradesh and Others

Allahabad High Court · AIR 1987 All 298

Water (Prevention and Control of Pollution) Cess Act, 1977 — Section 3, 6

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High Courts12 Jan 1987

Krishna Kumar Vs State of U.P.

Allahabad High Court · (1987) 11 ACR 325

Penal Code, 1860 (IPC) — Section 100, 302, 304

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High Courts12 Jan 1987

Ravindra and Company Vs Union of India (UOI) and Others

Allahabad High Court · (1987) 13 ECC 191 : (1987) 13 ECR 510 : (1988) 33 ELT 296

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High Courts12 Jan 1987

Lilawati and Others Vs Rukhmani Devi and Others

Allahabad High Court · (1987) 2 ACC 127 : (1987) ACJ 1102

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High Courts12 Jan 1987

Committee of Management of Budha Vidyapith Degree College and Another Vs Vice-Chancellor, Gorakhpur University and Another

Allahabad High Court · (1987) 1 AWC 634

Constitution of India, 1950 — Article 226Uttar Pradesh State Universities Act, 1973 — Section 35, 35(2)

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High Courts09 Jan 1987Allowed

Apex Traders Vs Commissioner of Sales Tax

Allahabad High Court · (1988) 69 STC 261

Central Excises and Salt Act, 1944 — Section 11, 5, 6

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High Courts09 Jan 1987Allowed

Banarasi Das Chatar Sain Vs Commissioner of Sales Tax

Allahabad High Court · (1987) 11 ECR 509

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High Courts09 Jan 1987Dismissed

Bharat Heavy Electricals Limited Vs Sales Tax Officer and Others

Allahabad High Court · (1987) 66 STC 103

COMPANIES ACT, 1956 — Section 617Constitution of India, 1950 — Article 226

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High Courts08 Jan 1987Dismissed

Mohammad Mustafa Vs State of U.P.

Allahabad High Court · (1987) 11 ACR 175

Criminal Procedure Code, 1973 (CrPC) — Section 156, 157, 41(1), 482Essential Commodities Act, 1955 — Section 3, 7Penal Code, 1860 (IPC) — Section 406, 407, 409, 415, 417

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High Courts08 Jan 1987Dismissed

Commissioner of Sales Tax Vs Premier Precision Tools Manufacturers Ltd.

Allahabad High Court · (1988) 68 STC 151

Uttar Pradesh Sales Tax Act, 1948 — Section 22

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High Courts08 Jan 1987Disposed Off

Satya Prakash Vs Union of India (UOI) and Others

Allahabad High Court · (1987) 12 ECC 112 : (1987) 13 ECR 443 : (1987) 32 ELT 666

Constitution of India, 1950 — Article 226

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High Courts08 Jan 1987Dismissed

Mst. Zulekha Bibi Vs Mst. Sabira Bibi and Others

Allahabad High Court · (1987) 1 AWC 504

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