High Courts16 Feb 1987
Arvind Jaiswal Vs Uttar Pradesh Public Services Tribunal and Others
Allahabad High Court · (1987) 02 AHC CK 0005
Uttar Pradesh Public Services (Tribunal) Act, 1976 — Section 4, 5
COURT ARCHIVE
Allahabad High Court judgments
1,00,483 judgments · page 3,391 of 5,025
High Courts13 Feb 1987Allowed
Anand General Store Vs Commissioner of Sales Tax
Allahabad High Court · (1987) 66 STC 349
Uttar Pradesh Sales Tax Act, 1948 — Section 10(5)
High Courts13 Feb 1987Dismissed
Anand Prakash Sharma and Another Vs Sushil Kumar Sharma and Others
Allahabad High Court · AIR 1987 All 296
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 115, 92
High Courts13 Feb 1987Dismissed
Ananad Prakash Sharma and Another Vs Sushil Kumar Sharma and Others
Allahabad High Court · (1987) 1 AWC 586
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 92, 92(1)
High Courts13 Feb 1987Dismissed
Collector of Central Excise Vs President, Customs, Excise and Gold (Control) Appellate Tribunal and Another
Allahabad High Court · (1987) 12 ECC 113 : (1987) 32 ELT 642
Central Excises and Salt Act, 1944 — Section 35G(1), 35G(3)Customs Act, 1962 — Section 129C(5)
High Courts12 Feb 1987Dismissed
Bir Singh Thakur Advocate Vs District Judge and Others
Allahabad High Court · (1987) 1 AWC 665
Transfer of Property Act, 1882 — Section 106Uttar Pradesh Public Premises (Eviction of Unauthorised Occupants) Act, 1972 — Section 2, 9
High Courts11 Feb 1987Dismissed
Dr. Aziz Haider and Others Vs State of U.P. and Others
Allahabad High Court · (1987) 1 AWC 750 : (1988) RD 42 : (1987) RD 315
Banking Regulation Act, 1949 — Section 21AConstitution of India, 1950 — Article 14, 226Uttar Pradesh Agricultural Credit Act, 1973 — Section 10B, 11, 11A, 11A(2), 11A(3)
High Courts11 Feb 1987Dismissed
Sanjay Misra Vs Nagar Palika Etawah
Allahabad High Court · (1987) 1 AWC 656
Constitution of India, 1950 — Article 226Uttar Pradesh Municipalities Act, 1916 — Section 2(18), 2(19), 221
High Courts11 Feb 1987Dismissed
Bhola Mali Vs Zila Parishad and Another
Allahabad High Court · (1987) 1 AWC 725 : (1988) RD 84
United Provinces District Boards Act, 1922 — Section 196, 270, 274
High Courts11 Feb 1987Dismissed
Sanjay Mishra Vs Nagar Palika, Etawah
Allahabad High Court · AIR 1987 All 276 : (1988) RD 81
Constitution of India, 1950 — Article 14, 226Uttar Pradesh Municipalities Act, 1916 — Section 2, 2(18), 34
High Courts10 Feb 1987Allowed
Sanjai Kumar and Others Vs Sanjai Kumar and Others
Allahabad High Court · (1987) 02 AHC CK 0086
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 101, Order 21 Rule 106, Order 21 Rule 35, Order 21 Rule 97Provincial Small Cause Courts Act, 1887 — Section 24
High Courts10 Feb 1987Disposed Of
Ashfaq Ahmad Vs Prescribed Authority (Civil Judge) and Another
Allahabad High Court · (1987) 02 AHC CK 0082
Civil Procedure Code, 1908 (CPC) — Order 19 Rule 1, Order 19 Rule 2Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 34
High Courts10 Feb 1987Allowed
Jagdish Saran Vs Nanhey Mal and Others
Allahabad High Court · (1987) 1 AWC 652
Civil Procedure Code, 1908 (CPC) — Section 47Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 9(3)
High Courts10 Feb 1987Dismissed
Smt. Basanti Gaur Vs Regional Inspectress of Girl Schools VII Region and Others
Allahabad High Court · (1987) 1 AWC 363
High Courts10 Feb 1987Dismissed
Smt. Basanti Gaur Vs Regional Inspectress of Girls'' Schools, VII Region, Gorakhpur and Others
Allahabad High Court · AIR 1987 All 191
Uttar Pradesh Intermediate Education Act, 1921 — Section 16E
High Courts10 Feb 1987Allowed
Shri Kant Tripathi and Another Vs State of U.P. and Others
Allahabad High Court · (1987) 1 AWC 769
Constitution of India, 1950 — Article 226, 233, 309Uttar Pradesh Higher Judicial Service Rules, 1975 — Rule 17, 20, 22, 22(2), 22(3)
High Courts09 Feb 1987Dismissed
Gopal Das and Another etc. Vs Ist Addl. District Judge, Varanasi and Others
Allahabad High Court · AIR 1987 All 261 : (1987) 1 AWC 538
Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21, 21(1), 3Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 15, 15(2), 16
High Courts09 Feb 1987Allowed
Kumari Shashi Bala Roy Sharma and Another Vs State of U.P. & Anr.
Allahabad High Court · (1987) 02 AHC CK 0045
Constitution of India, 1950 — Article 14, 16, 39(d)
High Courts09 Feb 1987
British India Corporation Limited Vs Commissioner, Sales Tax
Allahabad High Court · (1987) 66 STC 250
Uttar Pradesh Sales Tax Act, 1948 — Section 11(1)
High Courts09 Feb 1987
Brij Narayan Yadav Vs The District Judge and Another
Allahabad High Court · (1987) 02 AHC CK 0006
Constitution of India, 1950 — Article 226Uttar Pradesh Panchayat Raj Act, 1947 — Section 12(6), 9(12), 9(6), 9(8)