High Courts25 Feb 1987
Commissioner of Wealth-tax Vs Chandra Prakash Agarwal
Allahabad High Court · (1987) 62 CTR 211 : (1987) 166 ITR 643 : (1987) 32 TAXMAN 35
Finance Act, 1973 — Section 2(7)Wealth Tax Act, 1957 — Section 5(1)
COURT ARCHIVE
Allahabad High Court judgments
1,00,483 judgments · page 3,390 of 5,025
High Courts25 Feb 1987Allowed
Ram Kishan Subhash Chand Vs Commissioner, Sales Tax
Allahabad High Court · (1987) 67 STC 251
High Courts25 Feb 1987
Govind Ram Ratan Kumar Vs Commissioner, Sales Tax
Allahabad High Court · (1988) 68 STC 352
High Courts25 Feb 1987
Bhan Chand and Others Vs State of U.P.
Allahabad High Court · (1987) 02 AHC CK 0014
Criminal Procedure Code, 1973 (CrPC) — Section 107, 111, 116, 397, 401
High Courts25 Feb 1987
Smt. Lila Devi Vs Khema Nand
Allahabad High Court · (1987) 02 AHC CK 0001
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts24 Feb 1987Dismissed
Mani Ram Vs Sri Ram
Allahabad High Court · (1988) 1 AWC 241
Constitution of India, 1950 — Article 136
High Courts24 Feb 1987Allowed
Anuplal Sohan Lal Vs Commissioner of Sales Tax
Allahabad High Court · (1988) 69 STC 254
Uttar Pradesh Sales Tax Act, 1948 — Section 21
High Courts24 Feb 1987Dismissed
Smt. Sudha Rani Sharma Vs Mukesh and Others
Allahabad High Court · (1987) 1 AWC 601
Criminal Procedure Code, 1973 (CrPC) — Section 439(2)Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts24 Feb 1987
Hari Lai and Others Vs State of U.P. and Another
Allahabad High Court · (1987) 02 AHC CK 0002
Constitution of India, 1950 — Article 226, 309
High Courts23 Feb 1987Allowed
State of U.P. and Another Vs Radha Raman Agarwal and Another
Allahabad High Court · AIR 1987 All 272 : (1987) 2 AWC 833
Urban Land (Ceiling and Regulation) Act, 1976 — Section 2
High Courts23 Feb 1987Allowed
Kishna Beej Bhandar Vs Commissioner, Sales Tax
Allahabad High Court · (1988) 68 STC 364
Uttar Pradesh Sales Tax Act, 1948 — Section 21
High Courts23 Feb 1987Allowed
Agra Concrete Pipe Co. Vs Competent Authority, Agra and Another
Allahabad High Court · AIR 1987 All 232 : (1987) 1 AWC 643
Urban Land (Ceiling and Regulation) Act, 1976 — Section 2, 6(1)
High Courts19 Feb 1987
Bhagwan Singh Vs State of U.P.
Allahabad High Court · (1987) 11 ACR 406
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 110, 111, 112
High Courts17 Feb 1987Dismissed
Behari Lal Ram Kishun Lal Vs Commissioner of Sales Tax
Allahabad High Court · (1988) 69 STC 356
Uttar Pradesh Sales Tax Act, 1948 — Section 28A
High Courts17 Feb 1987Dismissed
Commissioner, Sales Tax Vs Sai Electricals
Allahabad High Court · (1988) 68 STC 342
High Courts17 Feb 1987Dismissed
Mool Chand Rastogi Vs Allodial Chemical Manufacturing Co. P. Ltd. and Others
Allahabad High Court · (1987) 2 AWC 1056 : (1988) 63 CompCas 22
High Courts17 Feb 1987Allowed
Ram Niwas Singh Vs District Manager, Telephones, Allahabad and Others
Allahabad High Court · AIR 1987 All 314
Constitution of India, 1950 — Article 19, 226Telegraph Act, 1885 — Section 7
High Courts17 Feb 1987
General Electric Co. of India Ltd. Vs Assistant Collector Central Excise Division and Another
Allahabad High Court · (1987) 13 ECC 226 : (1989) 20 ECR 351 : (1987) 31 ELT 882
Constitution of India, 1950 — Article 226
High Courts17 Feb 1987Dismissed
Mohammad Ali Vs Board of Revenue, U.P., Allahabad and Others
Allahabad High Court · AIR 1987 All 348 : (1987) 1 AWC 689
Stamp Act, 1899 — Article 35, 5, 2(16), 35
High Courts16 Feb 1987Dismissed
Ram Bahadur and Another Vs Ist Addl. Civil Judge and Another
Allahabad High Court · (1987) RD 143
Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 226Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 143, 331