High Courts12 Aug 1987Dismissed
Ram Naresh Singh Vs Uma Shanker Bajpai, Senior Supdt. of Police
Allahabad High Court · (1988) 1 AWC 185
Contempt of Courts Act, 1971 — Section 12, 20
COURT ARCHIVE
Allahabad High Court judgments
1,00,483 judgments · page 3,376 of 5,025
High Courts12 Aug 1987
Bhagwan Das Vs The Union of India (UOI) and Others
Allahabad High Court · (1988) 16 ECR 97
High Courts12 Aug 1987
Hafiz Mukhtar Ahmad and Another Vs Mumtaz Ahmad and Others
Allahabad High Court · (1987) 08 AHC CK 0007
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 3, Order 41 Rule 21, 100
High Courts11 Aug 1987Dismissed
Mahboob Singh Subhash Chand Arhati Vs Commissioner, Sales Tax
Allahabad High Court · (1988) 69 STC 229
High Courts11 Aug 1987
Ram Khelawan and Another Vs Dy. Director of Consolidation and Others
Allahabad High Court · (1987) RD 350
Civil Procedure Code, 1908 (CPC) — Section 151Uttar Pradesh Tenancy (Amendment) Act, 1947 — Section 27Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 229B, 9A
High Courts10 Aug 1987Dismissed
Haribansh Prasad and Others Vs Murli Prasad and Others
Allahabad High Court · (1988) 1 AWC 145
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 12, Order 22 Rule 3, Order 22 Rule 4, Order 22 Rule 8
High Courts07 Aug 1987Allowed
Sudhir Kumar Shukla Vs State
Allahabad High Court · (1987) 08 AHC CK 0034
Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 302
High Courts06 Aug 1987Allowed
Sant Raj & Another Vs DDC & Others
Allahabad High Court · (1987) 08 AHC CK 0037
Hindu Minority and Guardianship Act, 1956 — Section 3, 8(3)Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 9A
High Courts05 Aug 1987Allowed
Lakhan Singh and Another Vs State of U.P.
Allahabad High Court · (1987) 11 ACR 675
Penal Code, 1860 (IPC) — Section 302, 34
High Courts05 Aug 1987Dismissed
Madan Lal Vs District Judge, Pauri Garhwal and Another
Allahabad High Court · AIR 1988 All 40 : (1987) 2 AWC 1337
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts05 Aug 1987Dismissed
Ram Shiroman and Others Vs District Deputy Director of Consolidation, Allahabad and Others
Allahabad High Court · AIR 1988 All 141 : (1987) 2 AWC 1389 : (1987) RD 387
Constitution of India, 1950 — Article 226
High Courts04 Aug 1987Disposed Of
Surendra Nath Shahi And Another Vs Director of Agriculture U.P. & Others
Allahabad High Court · (1987) 08 AHC CK 0036
High Courts03 Aug 1987Allowed
Ilyas Ahmad Body Maker Vs Commissioner, Sales Tax
Allahabad High Court · (1988) 69 STC 205
Uttar Pradesh Sales Tax Act, 1948 — Section 11
High Courts03 Aug 1987Disposed Of
M.C. Goel Vs Union of India (UOI) and Others
Allahabad High Court · (1988) 15 ECR 356 : (1988) 35 ELT 449
Customs Act, 1962 — Section 129E
High Courts03 Aug 1987Dismissed
Commissioner, Sales Tax Vs Ravi Industries
Allahabad High Court · (1988) 69 STC 288
High Courts03 Aug 1987
Commissioner of Income Tax Vs J.C. Wahal
Allahabad High Court · (1987) 65 CTR 180 : (1988) 170 ITR 635
Income Tax Act, 1961 — Section 10(3)
High Courts31 Jul 1987Dismissed
Radhey Shyam Dube Vs The District Inspector of Schools and Others
Allahabad High Court · (1987) 07 AHC CK 0053
Uttar Pradesh Intermediate Education Act, 1921 — Section 9
High Courts31 Jul 1987Dismissed
Kedar and Others Vs Asstt. Director of Consolidation and Others
Allahabad High Court · (1989) RD 219 : (1987) RD 390
Limitation Act, 1963 — Section 5Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48
High Courts31 Jul 1987Dismissed
Kedar and Others Vs Assistant Director of Consolidation
Allahabad High Court · (1989) RD 219 : (1987) RD 390
Limitation Act, 1963 — Section 5Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48
High Courts31 Jul 1987Dismissed
Commissioner of Sales Tax Vs Phoolson Trading Corporation
Allahabad High Court · (1988) 69 STC 236