Rama Shankar Vs Addl. District Magistrate (Civil Supplies), Deputy Director of Consolidation, Aligarh and Others
Allahabad High Court · AIR 1988 All 39 : (1987) 2 AWC 1499
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Allahabad High Court · AIR 1988 All 39 : (1987) 2 AWC 1499
Allahabad High Court · (1988) 1 AWC 5
Allahabad High Court · (1988) 1 AWC 180
Allahabad High Court · (1987) 08 AHC CK 0054
Allahabad High Court · (1988) 1 AWC 340
Allahabad High Court · (1988) 1 AWC 307
Allahabad High Court · (1988) 1 AWC 78
Allahabad High Court · (1988) 1 AWC 478
Allahabad High Court · (1988) 69 STC 42
Allahabad High Court · AIR 1988 All 64
Allahabad High Court · (1987) 08 AHC CK 0055
Allahabad High Court · (1987) 08 AHC CK 0029
Allahabad High Court · AIR 1988 All 68 : (1987) 2 AWC 1218
Allahabad High Court · (1988) 1 AWC 15
Allahabad High Court · (1987) 08 AHC CK 0033
Allahabad High Court · (1988) 69 STC 52
Allahabad High Court · (1987) 08 AHC CK 0063
Allahabad High Court · (1988) 1 AWC 49
Allahabad High Court · AIR 1988 All 18
Allahabad High Court · (1987) 08 AHC CK 0012