High Courts14 Feb 1990Dismissed
Nand Kishore Prasad Vs The U.P. Secondary Education Services Commission and Others
Allahabad High Court · (1990) 1 AWC 633
Uttar Pradesh Secondary Education Services Commission Rules, 1983 — Rule 4
COURT ARCHIVE
Allahabad High Court judgments
1,00,483 judgments · page 3,295 of 5,025
High Courts14 Feb 1990Dismissed
Dr. Satya Narain Singh Vs Chancellor, Kashi Vidyapith Varanasi Raj Bhawan and Another
Allahabad High Court · (1990) 1 AWC 506
Uttar Pradesh State Universities Act, 1973 — Section 13(6), 31(3), 68
High Courts14 Feb 1990Allowed
Smt. Mohra Bai and Others Vs Municipal Board and Another
Allahabad High Court · (1990) 1 AWC 632
Constitution of India, 1950 — Article 14Uttar Pradesh Municipalities Act, 1916 — Section 126(l)(3)
High Courts14 Feb 1990Allowed
Riksh Pal Singh Vs The Secretary, Uttar Pradesh Basic Education Board and Others
Allahabad High Court · (1990) 1 AWC 442
Uttar Pradesh Basic Education Act, 1972 — Section 9Uttar Pradesh Recognized Basic Schools (Junior High School) (Recruitment and Conditions of Services of Teachers) Rules, 1978 — Rule 5
High Courts13 Feb 1990
Ram Mohan Garg Vs State of U.P. and Others
Allahabad High Court · (1990) 14 ACR 253 : (1990) 3 RCR(Criminal) 482
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 162Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts13 Feb 1990Dismissed
Bhim Sen Vs IVth Additional District Judge and Others
Allahabad High Court · (1990) 1 AWC 669
Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)
High Courts12 Feb 1990Allowed
Ramesh Vs State of U.P.
Allahabad High Court · (1990) 14 ACR 350
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Food Adulteration Act, 1954 — Section 16, 20AA, 7
High Courts12 Feb 1990Dismissed
Dhirendra Kumar Gupta Vs Mashi Prasad Kailash Nath
Allahabad High Court · (1990) 1 AWC 452
Transfer of Property Act, 1882 — Section 109Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 3, 38
High Courts12 Feb 1990Allowed
Rajendra Vs State of U.P. and Others
Allahabad High Court · (1990) 1 AWC 490
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3Customs Act, 1962 — Section 108, 4
High Courts12 Feb 1990
Prem Chand Vs Sunil Kumar and Others
Allahabad High Court · (1990) 1 AWC 593
Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 18, 19, 20, 21, 21(1A)Civil Procedure Code, 1908 (CPC) — Section 15Succession Act, 1925 — Section 370, 372, 384, 384(1), 388
High Courts09 Feb 1990Dismissed
Bansidhar Vs IV Additional District Judge and Others
Allahabad High Court · (1990) 1 AWC 464
Transfer of Property Act, 1882 — Section 76, 83
High Courts09 Feb 1990Allowed
Ravindra Nath Misra Vs State of U.P.
Allahabad High Court · (1990) 02 AHC CK 0055
Evidence Act, 1872 — Section 114APenal Code, 1860 (IPC) — Section 376
High Courts09 Feb 1990Allowed
Ratan Lal Sharma Vs U.P.Public Services Tribual and others
Allahabad High Court · (1990) 02 AHC CK 0041
High Courts09 Feb 1990
Mahendra Singh Vs State of U.P.
Allahabad High Court · (1991) CriLJ 1381
Penal Code, 1860 (IPC) — Section 380, 396, 547
High Courts09 Feb 1990
State of U.P. Vs Narendra Pal Singh and Another
Allahabad High Court · (1990) 1 AWC 750
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts08 Feb 1990Disposed Of
Bhadra Pal Singh Vs The Chairman, U.P. Higher Education Service Commission and Another
Allahabad High Court · (1990) 1 AWC 618
Constitution of India, 1950 — Article 226Uttar Pradesh Higher Education Services Commission Act, 1980 — Section 12, 12(1), 12(2), 16
High Courts08 Feb 1990Allowed
Guddu Vs State of U.P.
Allahabad High Court · (1990) 1 AWC 415 : (1990) CriLJ 1531
Constitution of India, 1950 — Article 21, 22Criminal Procedure (Amendment) Act, 1978 — Section 167, 167(2), 437Criminal Procedure Code, 1973 (CrPC) — Section 167, 437(1), 437(6), 437(7), 439
High Courts08 Feb 1990Allowed
Shripal and Others Vs Chhotey Lal and Others
Allahabad High Court · (1990) 02 AHC CK 0064
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts08 Feb 1990Disposed Of
Ram Lakhan and Ors. Vs State
Allahabad High Court · (1990) 02 AHC CK 0052
High Courts08 Feb 1990Dismissed
Ram Baran and Anr. Vs State of U.P.
Allahabad High Court · (1990) 02 AHC CK 0047
Criminal Procedure Code, 1973 (CrPC) — Section 357